COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 4,417 of 6,778

High Courts14 Dec 2011Allowed

Oriental Insurance Company Ltd. Vs Kaushalya Devi and Others

Delhi High Court · (2011) 12 DEL CK 0436

Motor Vehicles Act, 1939 — Section 168, 2(25), 2(29), 2(33), 2(8)Motor Vehicles Act, 1988 — Section 147, 2(14), 2(35), 2(40), 2(47)

Read judgment

High Courts14 Dec 2011Allowed

United India Construction and Communication Pvt. Ltd. Vs Bharti Infotel Ltd.

Delhi High Court · (2011) 12 DEL CK 0435

Arbitration and Conciliation Act, 1996 — Section 8

Read judgment

High Courts14 Dec 2011Dismissed

Oriental Insurance Co. Ltd. Vs Partap Singh and Others

Delhi High Court · (2011) 12 DEL CK 0406

Read judgment

High Courts14 Dec 2011Allowed

Gurmeet Singh Vs Mukhtar Khan and Ors

Delhi High Court · (2011) 12 DEL CK 0405

Read judgment

High Courts14 Dec 2011Dismissed

Pradeep Kumar Singh Vs Union of India and Another

Delhi High Court · (2012) 186 DLT 627 : (2012) 2 ILR Delhi 161

Central Reserve Police Force Act, 1949 — Section 14Constitution of India, 1950 — Article 226

Read judgment

High Courts14 Dec 2011Allowed

SKB Overseas Corporation Vs Joint Secretary (Drawback) M/o

Delhi High Court · (2012) 3 AD 426 : (2012) 186 DLT 602 : (2013) 288 ELT 323 : (2013) 20 GSTR 266

Customs Act, 1962 — Section 16, 18, 28, 51, 74

Read judgment

High Courts14 Dec 2011Dismissed

Sharad Indu Bhatnagar Vs Jitender Malik

Delhi High Court · (2011) 12 DEL CK 0319

Read judgment

High Courts14 Dec 2011Dismissed

Vrinda Gaur and Others Vs Guru Gobind Singh Indraprastha University and Others

Delhi High Court · (2011) 12 DEL CK 0312

Constitution of India, 1950 — Article 226

Read judgment

High Courts14 Dec 2011Disposed Off

Aridaman Singh Vs University of Delhi and Others

Delhi High Court · (2011) 12 DEL CK 0311

Read judgment

High Courts14 Dec 2011Dismissed

Pushkar Mehra and Others Vs Brij Mohan Kushwaha and Others

Delhi High Court · (2011) 12 DEL CK 0307

Motor Vehicles Act, 1988 — Section 163A

Read judgment

High Courts14 Dec 2011Dismissed

Ravinder Singh Vs State

Delhi High Court · (2012) 1 AD 401 : (2012) 1 JCC 380

Delhi Land Reforms Act, 1954 — Section 27Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

Read judgment

High Courts14 Dec 2011Allowed

Bajaj Allianz General Insurance Company Ltd. Vs Gita Devi and Others

Delhi High Court · (2011) 12 DEL CK 0136

Read judgment

High Courts14 Dec 2011Allowed

Chander Shekhar Divedi Vs The Oriental Ins. Company and Others

Delhi High Court · (2011) 12 DEL CK 0135

Motor Vehicles Act, 1988 — Section 14(2)

Read judgment

High Courts14 Dec 2011Allowed

Jai Kanwar Tyagi and Another Vs Satnam Singh and Others

Delhi High Court · (2011) 12 DEL CK 0134

Read judgment

High Courts14 Dec 2011

Durga Shaw and Another Vs State NCT of Delhi

Delhi High Court · (2011) 12 DEL CK 0093

Penal Code, 1860 (IPC) — Section 306, 34, 498A

Read judgment

High Courts14 Dec 2011Dismissed

Association of Metro Commuters and Another Vs Delhi Metro Rail Corporation and Others

Delhi High Court · (2012) 2 ILR Delhi 172

Read judgment

High Courts14 Dec 2011Dismissed

Coal India Ltd. and Another Vs Continental and Eastern Agencies

Delhi High Court · (2011) 2 AD 102 : (2012) 186 DLT 59

Partnership Act, 1932 — Section 69, 69(2)

Read judgment

High Courts14 Dec 2011Dismissed

Om Wati Vs Panchi Devi

Delhi High Court · (2012) 190 DLT 720

Transfer of Property Act, 1882 — Section 53A

Read judgment

High Courts13 Dec 2011Dismissed

CIT Vs Jet Life India Ltd

Delhi High Court · (2012) 204 TAXMAN 382

Companies Act, 1956 — Section 2(12)Income Tax Act, 1961 — Section 260A, 269T, 271E

Read judgment

High Courts13 Dec 2011

Allama Iqbal Unani Medical College and Hospital and Another Vs UOI and Another

Delhi High Court · (2011) 12 DEL CK 0446

Read judgment