High Courts19 Dec 2011
Sardar Gurharan Singh Vs Bhupesh Chandra
Delhi High Court · (2011) 12 DEL CK 0123
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,414 of 6,778
High Courts19 Dec 2011
Oriental Insurance Co. Ltd. Vs Sarvesh and Others Ram Pal Singh and Another Vs Roshan Lal and Others
Delhi High Court · (2011) 12 DEL CK 0122
High Courts19 Dec 2011
Krishna Bhagat and Others Vs Tejvir Singh and Others
Delhi High Court · (2011) 12 DEL CK 0121
High Courts19 Dec 2011
Bajaj Allianz General Insurance Co. Ltd. Vs Sant Ram @ Sant Ram Singh and Others
Delhi High Court · (2011) 12 DEL CK 0120
High Courts19 Dec 2011Dismissed
Geeta and Others Vs Ram Kishan and Others United India Insurance Co. Ltd. Vs Geeta and Others
Delhi High Court · (2011) 12 DEL CK 0119
High Courts19 Dec 2011
Mohar Singh Vs National Buildings Construction Corporation
Delhi High Court · (2012) 133 FLR 494
Administrative Tribunals Act, 1985 — Section 19
High Courts19 Dec 2011Allowed
Stephen George Vs Union of India and Others
Delhi High Court · (2012) 2 AD 414
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 1, 136, 14, 2, 226
High Courts19 Dec 2011
M/s Pioneer Publicity Corporation Pvt. Ltd. Vs M/s Vian Infrastructure Ltd.
Delhi High Court · (2011) 12 DEL CK 0062
Interest Act, 1978 — Section 3
High Courts19 Dec 2011Dismissed
UOI and Others Vs Prakash Chandra and Others
Delhi High Court · (2011) 12 DEL CK 0038
High Courts19 Dec 2011Allowed
Yatish Kumar and Others Vs State and Another
Delhi High Court · (2012) 1 Crimes 640
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts19 Dec 2011
Dinesh Singh and Others Vs State
Delhi High Court · (2011) 12 DEL CK 0031
Penal Code, 1860 (IPC) — Section 320, 34, 406, 420
High Courts16 Dec 2011Allowed
Delhi Music Society Vs Director General of Income Tax
Delhi High Court · (2012) 246 CTR 327
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 10(22), 10(23C), 2(15)
High Courts16 Dec 2011Dismissed
Parmod Malik Vs Union of India and Another
Delhi High Court · (2011) 12 DEL CK 0439
High Courts16 Dec 2011Allowed
Well Protect Manpower Services Pvt. Ltd. Vs Commissioner Municipal Corporation of Delhi and Another
Delhi High Court · (2012) 1 AD 305 : (2012) 127 DRJ 230 : (2012) 2 ILR Delhi 183
Delhi Municipal Corporation Act, 1957 — Section 110A, 147(2), 201, 42, 430Limitation Act, 1963 — Article 82
High Courts16 Dec 2011Dismissed
M/s Godrej Sara Lee Ltd. Vs Union of India and Others
Delhi High Court · (2012) 3 AD 750 : (2012) 2 BC 200 : (2012) 186 DLT 305
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts16 Dec 2011Dismissed
BIC Logistics Ltd. Vs Mudita Marketing
Delhi High Court · (2011) 12 DEL CK 0400
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts16 Dec 2011Dismissed
Ind-Swift Ltd. Vs Union of India and Others
Delhi High Court · (2012) 2 BC 10 : (2012) 186 DLT 356
Constitution of India, 1950 — Article 226, 227
High Courts16 Dec 2011Dismissed
Usha Devi Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 12 DEL CK 0398
Letters Patent Act, 1865 — Section 10
High Courts16 Dec 2011Disposed Off
Rao Udmi Ram Memorial College of Education Vs National Council For Teacher and Another
Delhi High Court · (2011) 12 DEL CK 0397
National Council for Teacher Education Act, 1993 — Section 17
High Courts16 Dec 2011Dismissed
Cosmo Films Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2012) 204 TAXMAN 110
Income Tax Act, 1961 — Section 3(c)(i), 3(c)(ii), 72, 72A, 72A(1)