High Courts20 Dec 2011Dismissed
Union of India Vs Microwave Communications Ltd.
Delhi High Court · (2012) 3 AD 241 : (2012) 186 DLT 206
Arbitration and Conciliation Act, 1996 — Section 34, 8
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,412 of 6,778
High Courts20 Dec 2011Dismissed
Naresh Saini Vs Delhi Development Authority and Another
Delhi High Court · (2011) 12 DEL CK 0391
Civil Procedure Code, 1908 (CPC) — Section 96Registration Act, 1908 — Section 17
High Courts20 Dec 2011Allowed
Surakshit Exports Private Limited and Others Vs M/s. GCG Transglobal Housing Project Pvt. Ltd.
Delhi High Court · (2012) 188 DLT 243
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(2)Delhi Land Reforms Act, 1954 — Section 34, 43Transfer of Property Act, 1882 — Section 60
High Courts20 Dec 2011Dismissed
North Delhi Power Ltd. Vs Swarna Gupta
Delhi High Court · (2012) 1 RCR(Rent) 60
Companies Act, 1956 — Section 391, 394Delhi Rent Control Act, 1958 — Section 14, 14(1), 15, 2, 3ESSO (Acquisition of Undertakings in India) Act, 1974 — Section 5
High Courts20 Dec 2011Dismissed
Ashok Kumar and Narinder Pal Vs Shakuntala Rani and Others
Delhi High Court · (2012) 1 RCR(Rent) 72
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(5), 39
High Courts20 Dec 2011Allowed
Commissioner of Police Vs Ranvir Singh
Delhi High Court · (2012) 2 ILR Delhi 197
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 186, 285, 325, 332, 34
High Courts20 Dec 2011
Rajat Goel Vs Ministry of Human Resource and Development (Govt of India) and Another
Delhi High Court · (2011) 12 DEL CK 0236
High Courts20 Dec 2011
D.V.H. Industries Vs Hartley Knits and Another
Delhi High Court · (2012) 127 DRJ 129
High Courts20 Dec 2011Disposed Off
Rajneesh Jain Vs Pumbkin Academy of Digital Arts Pvt. Ltd. and Others
Delhi High Court · (2011) 12 DEL CK 0101
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 3, Order 8 Rule 10
High Courts20 Dec 2011
Mother Dairy Fruit and Vegetable Pvt. Ltd. Vs Mallikarjuna Dairy Products Pvt. Ltd
Delhi High Court · (2012) 49 PTC 346
Copyright Act, 1957 — Section 19, 2
High Courts20 Dec 2011
Mauji Ram Vijay Kumar Vs Commissioner of VAT
Delhi High Court · (2012) 47 VST 441
Delhi Sales Tax (Second Amendment) Act, 2000 — Section 2, 23(7)Delhi Sales Tax Act, 1975 — Section 48Delhi Value Added Tax Act, 2004 — Section 81
High Courts20 Dec 2011
Chander Bhan Dass Vs Shri Ram Nath Sharma
Delhi High Court · (2011) 12 DEL CK 0029
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts20 Dec 2011Allowed
Shri R. Adhakrishan Temple Trust Maithan, Agra Vs M/s. Hindco Rotatron Pvt. Ltd. and Others
Delhi High Court · (2012) 2 AD 429 : (2012) 187 DLT 548
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Limitation Act, 1963 — Article 65Registration Act, 1908 — Section 17(1)
High Courts20 Dec 2011Dismissed
Saema Khanam through Her Cousin Brother and Guardian Vs University of Delhi and Others
Delhi High Court · (2011) 12 DEL CK 0024
High Courts20 Dec 2011Allowed
Rizwan Shah Vs Shweta Joshi and Others
Delhi High Court · (2012) 2 ILR Delhi 205
Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 164, 222(2)Evidence Act, 1872 — Section 41, 43
High Courts20 Dec 2011
Sunrise Luxury Retail Pvt Ltd Vs Commissioner of Value Added Tax
Delhi High Court · (2012) 3 AD 540 : (2012) 186 DLT 354 : (2012) 47 VST 385
Delhi Value Added Tax Act, 2004 — Section 11(2), 76(4), 81
High Courts20 Dec 2011
Mohan Lal and Another Vs Registrar of Companies Delhi and Haryana Bhushan Steel Ltd and Ors Vs Registrar of Companies Delhi and Haryana and Another
Delhi High Court · (2012) 1 JCC 388
Companies Act, 1956 — Section 207, 55(A), 621Criminal Procedure Code, 1973 (CrPC) — Section 249, 320, 482Penal Code, 1860 (IPC) — Section 320, 354, 394, 420, 467
High Courts19 Dec 2011Disposed Off
Arjun Industries Ltd and Anr Vs Industrial Development Bank of India and Another
Delhi High Court · (2012) 3 AD 348 : (2012) 2 BC 152 : (2012) 174 CompCas 404 : (2012) 186 DLT 487 : (2012) 127 DRJ 132