High Courts29 Nov 2011
Amit Pratap and Another Vs State
Delhi High Court · (2011) 10 AD 601 : (2012) 1 JCC 86
Criminal Procedure Code, 1973 (CrPC) — Section 216Penal Code, 1860 (IPC) — Section 115, 118, 120B, 201, 302
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,431 of 6,778
High Courts29 Nov 2011
Vikas Bakshi Vs UOI and Others
Delhi High Court · (2012) 2 AD 877 : (2011) 185 DLT 189 : (2012) 1 JCC 16
Constitution of India, 1950 — Article 226Delhi Police Act, 1978 — Section 91, 93, 97Penal Code, 1860 (IPC) — Section 120B, 208, 221, 323, 34
High Courts29 Nov 2011Dismissed
Bhupender Singh Solank @ Bunty Vs State
Delhi High Court · (2011) 184 DLT 673 : (2012) 1 JCC 149 : (2012) 1 RCR(Criminal) 921
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 100(5)Penal Code, 1860 (IPC) — Section 304
High Courts29 Nov 2011
Desh Raj and Others Vs Jay Pal Singh and Others
Delhi High Court · (2011) 11 DEL CK 0136
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts29 Nov 2011
Usha Rani and Others Vs Pritam Singh and Others
Delhi High Court · (2011) 11 DEL CK 0115
High Courts29 Nov 2011Dismissed
Prakash Wati and Others Vs Pankaj Kumar and Another
Delhi High Court · (2011) 11 DEL CK 0109
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 163A
High Courts29 Nov 2011Allowed
Vijay Kumar Aggarwal and Another Vs Sanjay Singh and Others
Delhi High Court · (2011) 11 DEL CK 0108
High Courts29 Nov 2011Dismissed
Vinay Mehta and Another Vs Bank of India
Delhi High Court · (2011) 11 DEL CK 0072
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts29 Nov 2011
Malhotra Book Depot Vs Union of India and Others
Delhi High Court · (2012) 49 PTC 354
Constitution of India, 1950 — Article 226Trade and Merchandise Marks Act, 1958 — Section 25, 25(3), 25(4)Trade and Merchandise Marks Rules, 1959 — Rule 66, 67, 68, 69
High Courts29 Nov 2011Dismissed
Rajya Sabha Secretariat and Others Vs Subhash Baloda and Others
Delhi High Court · (2011) 11 DEL CK 0052
Constitution of India, 1950 — Article 14
High Courts29 Nov 2011Allowed
Dr. Bimla Bora Vs Dr. Shambhuji
Delhi High Court · (2011) 185 DLT 497 : (2012) 1 ILR Delhi 747
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Penal Code, 1860 (IPC) — Section 499, 500
High Courts29 Nov 2011
Baley Pershad Vs Anil Kumar and Others
Delhi High Court · (2011) 11 DEL CK 0017
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 Nov 2011Disposed Off
National Cooperative Development Corporation Vs Assistant Commissioner of Income Tax, Circle 13(1)
Delhi High Court · (2013) 356 ITR 184
Companies Act, 1956 — Section 80(1)(a), 85Income Tax Act, 1961 — Section 147, 148, 260A, 263, 36(1)Interest Tax Act, 1974 — Section 2(7)
High Courts28 Nov 2011Allowed
Bimla Vs State (NCT) of Delhi
Delhi High Court · (2011) 11 DEL CK 0416
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 114, 120A, 120B, 302, 34
High Courts28 Nov 2011Disposed Off
Aditya Jerath Vs State and Another
Delhi High Court · (2011) 11 DEL CK 0400
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts28 Nov 2011Dismissed
CIT Vs Purolator India Ltd
Delhi High Court · (2012) 343 ITR 155 : (2012) 207 TAXMAN 76
Income Tax Act, 1922 — Section 2(22), 34Income Tax Act, 1961 — Section 143(3), 147, 148, 154, 250
High Courts28 Nov 2011Allowed
Raju @ Ranthu @ Raju Kr. Vs State
Delhi High Court · (2012) 1 ILR Delhi 736 : (2012) 1 JCC 547
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Nov 2011Dismissed
Mauzi Ram Thr Lrs and Others Vs Sh. Hoshiar Singh
Delhi High Court · (2011) 11 DEL CK 0385
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts28 Nov 2011Allowed
Anand Singh Vs Anurag Bareja and Others
Delhi High Court · (2012) 127 DRJ 16 : (2012) 1 ILR Delhi 728
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 74