COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 4,450 of 6,778

High Courts02 Nov 2011Dismissed

Royal Nepal Airlines Corporation Vs Shrishti Properties Pvt Ltd.

Delhi High Court · (2011) 10 AD 34 : (2011) 184 DLT 362 : (2011) 126 DRJ 483 : (2012) 1 RCR(Rent) 63

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 3 Rule 1, 115, 86Companies Act, 1956 — Section 193, 194, 292Constitution of India, 1950 — Article 48(A)

Read judgment

High Courts02 Nov 2011Dismissed

Rishab Kumar Jain Vs Roopwati Jain and Others

Delhi High Court · (2011) 11 DEL CK 0463

Civil Procedure Code, 1908 (CPC) — Section 96

Read judgment

High Courts02 Nov 2011Dismissed

Atulya Properties and Builders Pvt. Ltd. Vs Loh Ram and Others

Delhi High Court · (2011) 11 DEL CK 0452

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 27, 96Delhi Development Act, 1957 — Section 22(1)Land Acquisition Act, 1894 — Section 4, 6

Read judgment

High Courts02 Nov 2011Dismissed

Sukhpal @ Sonu Vs State

Delhi High Court · (2011) 11 DEL CK 0366

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 145, 157, 25, 26, 27Penal Code, 1860 (IPC) — Section 302

Read judgment

High Courts02 Nov 2011Disposed Off

Gurdesh Vs State of The NCT of Delhi

Delhi High Court · (2011) 11 DEL CK 0356

Read judgment

High Courts02 Nov 2011Dismissed

Commissioner of Income Tax Vs Nokia India Pvt. Ltd.

Delhi High Court · (2012) 254 CTR 139 : (2012) 343 ITR 434

Income Tax Act, 1961 — Section 260A, 271(1)(c)

Read judgment

High Courts02 Nov 2011Dismissed

D.K. Gupta Vs Ravinder Kishore Sinha

Delhi High Court · (2011) 11 DEL CK 0284

Interest Act, 1978 — Section 3

Read judgment

High Courts02 Nov 2011

Harjinder Pal Singh Vs Ravinder Singh Anand

Delhi High Court · (2011) 11 DEL CK 0282

Negotiable Instruments Act, 1881 (NI) — Section 80

Read judgment

High Courts02 Nov 2011Dismissed

Shri Dilip Kumar Jain and Others Vs Shri Om Prakash Gupta and Others

Delhi High Court · (2011) 9 AD 595 : (2011) 184 DLT 66

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 39

Read judgment

High Courts02 Nov 2011Dismissed

Satinder Singh Vs Bhupinder Kaur

Delhi High Court · AIR 2012 Delhi 43 : (2012) 188 DLT 385 : (2012) 1 ILR Delhi 347

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18

Read judgment

High Courts02 Nov 2011Allowed