High Courts01 Nov 2011Disposed Off
Saleem Khan Vs Sri Suresh and Others
Delhi High Court · (2011) 11 DEL CK 0485
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,451 of 6,778
High Courts01 Nov 2011Dismissed
Sita Ram Aggarwal Vs Punjab National Bank and Others
Delhi High Court · (2011) 11 DEL CK 0484
Constitution of India, 1950 — Article 226Punjab National Bank Officer Employees Conduct Regulations, 1977 — Regulation 3, 13
High Courts01 Nov 2011Disposed Off
Alagendiraa Apparels Pvt Ltd and Another Vs Terra Manufacturing and Sales
Delhi High Court · (2011) 11 DEL CK 0483
Arbitration and Conciliation Act, 1996 — Section 11(6), 34, 9Contempt of Courts Act, 1971 — Section 11, 12, 15
High Courts01 Nov 2011Allowed
Smt. Murti Devi Vs Sh. Kamal Kishore Sehgal and Others
Delhi High Court · (2011) 11 DEL CK 0462
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts01 Nov 2011Dismissed
New Okhla Industrial Development Authority Vs KM Paramjit and Another
Delhi High Court · (2012) 1 ILR Delhi 617
Limitation Act, 1963 — Section 5
High Courts01 Nov 2011Disposed Off
Hem Chand Jain Vs Mayank Trading Corp. and Others
Delhi High Court · (2011) 11 DEL CK 0369
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts01 Nov 2011Dismissed
Rajesh Sharma Vs Madhu Sehgal
Delhi High Court · (2011) 10 AD 202 : (2011) 185 DLT 587
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts01 Nov 2011Disposed Off
Prakash Khattar Vs Shanta Jindal and Others
Delhi High Court · (2011) 185 DLT 717
High Courts01 Nov 2011Dismissed
Narender Kumar Vs State of Delhi
Delhi High Court · (2011) 10 AD 231 : (2011) 185 DLT 620
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 120B, 201, 302, 307, 34
High Courts01 Nov 2011Dismissed
Kamal Vs State NCT of Delhi Ram Nath Vs State
Delhi High Court · (2011) 9 AD 632
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 394, 397, 411
High Courts01 Nov 2011Allowed
Rajbala and Others Vs Mahesh Kumar and Others
Delhi High Court · (2013) ACJ 364 : (2012) 2 TAC 306
High Courts01 Nov 2011
Umesh Chandra Pandey Vs University Grants Commission and Another
Delhi High Court · (2011) 9 AD 623 : (2011) 185 DLT 45 : (2012) 2 SLJ 70
High Courts01 Nov 2011Dismissed
Bharti Laiq (Nee Bhargava) Vs Gardenia Estates (P) Ltd.
Delhi High Court · (2011) 11 DEL CK 0176
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Delhi Rent Control Act, 1958 — Section 14, 25(B)Delhi Rent Control Rules, 1959 — Rule 23
High Courts01 Nov 2011
Ajay Parmar and Others Vs State and Another
Delhi High Court · (2011) 11 DEL CK 0156
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts01 Nov 2011
Puja Kakar Vs Arjun Kakar
Delhi High Court · (2011) 11 DEL CK 0150
Guardians and Wards Act, 1890 — Section 25
High Courts01 Nov 2011
Karambir Singh Vs C.B.I.
Delhi High Court · (2011) 10 AD 381 : (2011) 185 DLT 39 : (2012) 1 JCC 12 : (2012) 1 RCR(Criminal) 415 : (2012) 2 SLJ 65
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts01 Nov 2011
Asian Global Ltd. Vs Business Soul''s Associates Ltd. and Another
Delhi High Court · (2011) 11 DEL CK 0148
High Courts01 Nov 2011Dismissed
Viney Kumar Mahajan Vs Vishambhari Devi
Delhi High Court · (2011) 11 DEL CK 0105
High Courts01 Nov 2011Allowed
Shri Durga Dass Banka Vs Shri Ajit Singh and Others
Delhi High Court · (2012) 1 AD 166 : (2012) 1 ILR Delhi 607
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, 100