High Courts03 Feb 2012Allowed
Mrs. Mustari Begum Vs Nehal and Others
Delhi High Court · (2012) 02 DEL CK 0047
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,377 of 6,778
High Courts03 Feb 2012Allowed
The New India Assurance Co. Ltd. Vs Baleshwar and Others
Delhi High Court · (2012) 02 DEL CK 0046
High Courts03 Feb 2012Dismissed
Shri Ramanayak Tiwari Vs Tata Communications Ltd. and Others
Delhi High Court · (2012) 4 AD 404 : (2013) 2 SLJ 254
High Courts03 Feb 2012Dismissed
Basant Bagde Vs Hindustan Prefab Limited and Others
Delhi High Court · (2012) 4 AD 508
Constitution of India, 1950 — Article 14, 226
High Courts03 Feb 2012Dismissed
Hawa Singh Vs Delhi Transport Corporation
Delhi High Court · (2012) 4 AD 461 : (2012) 134 FLR 1022 : (2012) 3 LLJ 564
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47
High Courts03 Feb 2012
ICICI Lombard General Insurance Co. Ltd. Vs Smt Fuli and Others
Delhi High Court · (2012) 02 DEL CK 0035
High Courts03 Feb 2012
Commissioner of Income Tax Vs Indian Sugar Exim Corporation Ltd.
Delhi High Court · (2012) 206 TAXMAN 242
High Courts03 Feb 2012Allowed
Manish Nagpal and Others Vs State and Others
Delhi High Court · (2012) 2 AD 445 : (2012) 2 DMC 298
High Courts02 Feb 2012Allowed
RN Soin and Sons Pvt Ltd. Vs Appropriate Authority and Others
Delhi High Court · (2012) 02 DEL CK 0541
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UA, 269UC, 269UD, 269UD(1), 269UE(6)
High Courts02 Feb 2012
Shiel Mehta Vs Ashok Mehta Ashok Mehta Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0518
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2
High Courts02 Feb 2012
M/s Friends Projects P Ltd. Vs The Managing Director and Others
Delhi High Court · (2012) 02 DEL CK 0515
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6)
High Courts02 Feb 2012Dismissed
Nirmal Kishore Jain Vs Sunpack India
Delhi High Court · (2012) 4 AD 455 : (2012) 187 DLT 221
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 38Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts02 Feb 2012Dismissed
Raman Chadha Vs Basti Sugar Mills Co. Ltd.
Delhi High Court · (2013) 115 CLA 105 : (2013) 178 CompCas 247
Companies Act, 1956 — Section 10F, 111A, 112
High Courts02 Feb 2012Disposed Off
Anand Education Society Vs Director General of Income Tax (Exemptions)
Delhi High Court · (2012) 205 TAXMAN 408
Income Tax Act, 1961 — Section 10, 10(22), 10(22), 10(23C)(vi), 12A
High Courts02 Feb 2012Disposed Off
Air Marshal Satish C. Lal and Another Vs J.J. Singh and Others J.J. Singh and Others Vs Air Marshal Satish C. Lal and Another
Delhi High Court · (2012) 8 AD 416 : (2012) 187 DLT 471
High Courts02 Feb 2012Dismissed
Commissioner of Income Tax Vs Prasad and Co.
Delhi High Court · (2012) 206 TAXMAN 132
Income Tax Act, 1961 — Section 131, 260A, 36, 36(1)(vii), 36(2)
High Courts02 Feb 2012
CIT Vs Kanti Bhai Damani
Delhi High Court · (2012) 206 TAXMAN 94
Income Tax Act, 1961 — Section 132, 143(3), 158BA, 158BC, 260A
High Courts02 Feb 2012Disposed Off
Anand Education Society Vs Director General of Income Tax (Exemptions), Delhi
Delhi High Court · (2012) 205 TAXMAN 408
Income Tax Act, 1961 — Section 10(23C)(vi), 143(3), 148
High Courts02 Feb 2012Dismissed
D.T.C. Vs Inder Singh
Delhi High Court · (2012) 3 LLJ 301 : (2012) LLR 281 : (2012) 2 SLJ 205
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47