High Courts02 Feb 2012Dismissed
Face Book India Online Services Pvt Ltd Vs Vinay Rai
Delhi High Court · (2012) 02 DEL CK 0012
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,379 of 6,778
High Courts01 Feb 2012
Jai Prakash Vs Union of India and Another
Delhi High Court · (2012) 187 DLT 535 : (2012) 127 DRJ 641
Delhi Development Act, 1957 — Section 12Land Acquisition Act, 1894 — Section 23, 24, 4, 51(A)
High Courts01 Feb 2012
Smt. Harsh Gandhi Vs Shri Thakar Dass Thakkar and Others
Delhi High Court · (2012) 187 DLT 212
High Courts01 Feb 2012Dismissed
Sushil Mittal Vs Arun Kumar
Delhi High Court · (2012) 02 DEL CK 0521
Delhi Rent Control Act, 1958 — Section 14(1)Evidence Act, 1872 — Section 116
High Courts01 Feb 2012Allowed
Inder Raj @ Inder Ram and Ors Vs State and Others
Delhi High Court · (2012) 02 DEL CK 0483
High Courts01 Feb 2012Dismissed
Savitri Devi Gupta Vs Dharam Pal Tanwar
Delhi High Court · (2012) 02 DEL CK 0372
Delhi Rent Control Act, 1958 — Section 14(1), 21, 25B, 36, 38Delhi Rent Control Rules, 1959 — Rule 23
High Courts01 Feb 2012Allowed
Maya Devi Vs Manju Lal @ Gajju and Others
Delhi High Court · (2012) 02 DEL CK 0347
High Courts01 Feb 2012Dismissed
Batra Hospital and Medical Research Centre of Ch. Ashi Ram Batra Public Charitable Trust Vs Biswambar Nayak
Delhi High Court · (2012) 4 LLJ 209 : (2012) LLR 269
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(4A)
High Courts01 Feb 2012Allowed
Puran Singh and Another Vs United India Insurance Co. Ltd. and Ors
Delhi High Court · (2012) 02 DEL CK 0238
High Courts01 Feb 2012
Brijesh and Others Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0173
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts01 Feb 2012Dismissed
Smt. Balwanti Devi Vs Shri Mahesh Kumar Chopra
Delhi High Court · (2012) 191 DLT 36
Delhi Rent Control Act, 1958 — Section 14(2), 15(1), 15(7), 26(1)
High Courts01 Feb 2012Allowed
Indian Oil Corporation Ltd and Another Vs Sushila Kumar and Another
Delhi High Court · (2012) 02 DEL CK 0165
High Courts01 Feb 2012
Ms. Jyoti Yadav and Another Vs GNCTD and Another
Delhi High Court · (2012) 3 ILR Delhi 499
High Courts01 Feb 2012Allowed
Directorate of Enforcement Vs Subhash Muljimal Gandhi
Delhi High Court · (2012) 4 ILR Delhi 78 : (2012) 112 SCL 1
High Courts01 Feb 2012Dismissed
Sri Sai Enterprises and Another Vs Commissioner of Central Excise
Delhi High Court · (2012) 190 DLT 778 : (2013) 288 ELT 40
Central Excise Rules, 1944 — Rule 173Q, 209ACentral Excises and Salt Act, 1944 — Section 11A(1), 11A(2), 11AB, 11AC, 35G
High Courts01 Feb 2012Allowed
Ujjwal Mathur and Ors Vs State and Anr
Delhi High Court · (2012) 02 DEL CK 0096
High Courts01 Feb 2012
Ram Krishan and Sons Charitable Trust Vs Groupnet Education and Welfare Society
Delhi High Court · (2012) 187 DLT 393
Trade Marks Act, 1999 — Section 2
High Courts31 Jan 2012Dismissed
LT Col B.M.K. Khosla Vs Delhi Development Authority
Delhi High Court · (2012) 01 DEL CK 0574
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 59
High Courts31 Jan 2012
Canara Bank Vs M/s J.R. Exports and Others
Delhi High Court · (2012) 2 AD 319
Civil Procedure Code, 1908 (CPC) — Section 96