COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 4,378 of 6,778

High Courts02 Feb 2012

Ms. Adarsh Kaur Gill Vs Sh. Mawasi and Others

Delhi High Court · (2012) 187 DLT 41 : (2012) 4 ILR Delhi 87

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 7 Rule 7, Order 9 Rule 13, 151Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 136

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High Courts02 Feb 2012Allowed

Anjuman Taraqqi Urdu (Hind) (M/s) Vs M/s Vardhman Yarns and Threads Ltd.

Delhi High Court · (2012) 2 AD 536 : (2012) 2 ILR Delhi 770

Arbitration and Conciliation Act, 1996 — Section 16, 7, 8Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 35, 38, 40

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High Courts02 Feb 2012Dismissed

Kartar Singh and Another Vs Nirmala Rani Grover and Others

Delhi High Court · (2012) 02 DEL CK 0276

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High Courts02 Feb 2012Allowed

New India Assurance Co. Ltd. Vs Ram Pal and Others

Delhi High Court · (2012) 02 DEL CK 0272

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High Courts02 Feb 2012

Shri Puran Chand Arora (since deceased) Through L.Rs. Vs The State of NCT of Delhi

Delhi High Court · (2012) 02 DEL CK 0256

Succession Act, 1925 — Section 278

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High Courts02 Feb 2012Allowed

Chander Bibra and Others Vs Manwar Singh and Others

Delhi High Court · (2012) 02 DEL CK 0237

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High Courts02 Feb 2012Allowed

Jitender Chowdhary @ Jatan Kumar Vs State

Delhi High Court · (2012) 1 Crimes 740

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 54, 7A

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High Courts02 Feb 2012Dismissed

CIT Vs Prasad and Co.

Delhi High Court · (2012) 341 ITR 480

Income Tax Act, 1961 — Section 131, 260A, 36(1), 36(2), 37

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High Courts02 Feb 2012Dismissed

Khacheru (D) Th. LR.s Vs UOI and Another

Delhi High Court · (2012) 02 DEL CK 0184

Civil Procedure Code, 1908 (CPC) — Section 151, 153Land Acquisition Act, 1894 — Section 18, 19

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High Courts02 Feb 2012

Shiv Kumar Goel and Others Vs State and Another

Delhi High Court · (2013) 1 AD 491

Penal Code, 1860 (IPC) — Section 406Securities and Exchange Board of India Act, 1992 — Section 27, 32

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High Courts02 Feb 2012

Digvijay Singh Vs D.D.A.

Delhi High Court · (2012) 190 DLT 737

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High Courts02 Feb 2012

Mr. Sanjeev Chopra Vs All Wear Clothing (India) P. Ltd. and Another

Delhi High Court · (2012) 02 DEL CK 0142

Evidence Act, 1872 — Section 34Limitation Act, 1963 — Section 19

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High Courts02 Feb 2012

Hari Niwas Gupta Vs M/s Om Propmart (P) Ltd and Ors

Delhi High Court · (2012) 5 AD 63 : (2012) 2 BC 340 : (2012) 187 DLT 285

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High Courts02 Feb 2012Allowed

Sachin J. Joshi and Another Vs Lt. Governor and Another

Delhi High Court · (2012) 5 AD 72 : (2012) 187 DLT 317 : (2012) 2 ILR Delhi 750

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High Courts02 Feb 2012Dismissed

Rati Ram and Another Vs Delhi Development Authority and Another

Delhi High Court · (2012) 02 DEL CK 0124

Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 4

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High Courts02 Feb 2012

Union of India Vs M/s. Sunrise Enterprises, Panipat

Delhi High Court · (2012) 2 AD 268 : (2012) 187 DLT 244 : (2012) 2 ILR Delhi 763

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High Courts02 Feb 2012Dismissed

Sh. Mukhinder Singh (Deceased) Through L.Rs. and Others Vs Sh. Gurbux Singh and Others

Delhi High Court · (2012) 4 ILR Delhi 578

Civil Procedure Code, 1908 (CPC) — Section 10, 96Evidence Act, 1872 — Section 115Limitation Act, 1963 — Article 113, 27, 59, 65

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High Courts02 Feb 2012Dismissed

Google India Pvt. Ltd. Vs Vinay Rai and Another

Delhi High Court · (2012) 02 DEL CK 0064

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High Courts02 Feb 2012Allowed

National Insurance Company Vs Renu and Others

Delhi High Court · (2012) 02 DEL CK 0045

Motor Vehicles Act, 1988 — Section 140, 163A

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High Courts02 Feb 2012Allowed

National Insurance Company Vs Bhagwati and Ors

Delhi High Court · (2012) 02 DEL CK 0044

Motor Vehicles Act, 1988 — Section 140, 163A

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