High Courts03 Feb 2012Allowed
Manoj Shukla @ Prem Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2012) 2 AD 331 : (2012) 128 DRJ 147 : (2012) 2 ILR Delhi 782
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,376 of 6,778
High Courts03 Feb 2012Allowed
Smt. Leela Sharma Vs GNCT of Delhi and Others
Delhi High Court · (2012) 128 DRJ 132
High Courts03 Feb 2012
Commissioner of Income Tax Vs Munjal Showa Ltd.
Delhi High Court · (2012) 205 TAXMAN 351
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 148
High Courts03 Feb 2012
Arun Sood Vs P.K. Roy
Delhi High Court · (2012) 3 JCC 2107
Criminal Procedure Code, 1973 (CrPC) — Section 200, 245(2), 482Foreign Exchange Regulation Act, 1973 — Section 18(2), 56, 57, 68, 68(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts03 Feb 2012Allowed
Bandana and Others Vs Rajesh Kumar and Others
Delhi High Court · (2013) ACJ 1239 : (2012) 3 TAC 430
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts03 Feb 2012Allowed
Ekta and Others Vs D.T.C. and Others
Delhi High Court · (2013) ACJ 1230 : (2012) 3 TAC 404
High Courts03 Feb 2012
Prof. (Dr.) S.K. Kacker Vs AIIMS
Delhi High Court · (2012) 02 DEL CK 0262
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts03 Feb 2012
Sh. Vinod Kumar Dewangan Vs Govt. of India and Ors
Delhi High Court · (2012) 02 DEL CK 0252
High Courts03 Feb 2012Dismissed
CIT Vs Munjal Showa Ltd
Delhi High Court · (2012) 02 DEL CK 0226
Income Tax Act, 1961 — Article 19, 7, 147, 40
High Courts03 Feb 2012Dismissed
Smt. Khazano Devi Vs Shri Brahm Pal
Delhi High Court · (2012) 02 DEL CK 0219
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 96
High Courts03 Feb 2012
Shri Hemant Kumar Vs Shri Ramesh Kumar Sharma and Another
Delhi High Court · (2012) 187 DLT 444
High Courts03 Feb 2012Dismissed
Mahesh Pal Singh Vs Govt. of NCT of Delhi
Delhi High Court · (2012) 02 DEL CK 0188
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 19Criminal Procedure Code, 1973 (CrPC) — Section 389Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 7
High Courts03 Feb 2012
Mohd Arif and Others Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0171
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts03 Feb 2012
In The Matter of Mohd. Iqbal Vs Commissioner Mcd and Another
Delhi High Court · (2012) 4 AD 90
High Courts03 Feb 2012
V.K. Sareen Vs Union of India and Others
Delhi High Court · (2012) 3 AD 283 : (2012) 187 DLT 483 : (2012) 2 SLJ 167
High Courts03 Feb 2012Allowed
Rohit Dhingra and Another Vs State
Delhi High Court · (2012) 2 AD 257 : (2012) 129 DRJ 179 : (2012) 2 JCC 820
High Courts03 Feb 2012
Hemant Kumar and Others Vs State and Others
Delhi High Court · (2012) 02 DEL CK 0114
High Courts03 Feb 2012
Director of Income Tax Vs Aparna Ashram
Delhi High Court · (2012) 5 AD 646 : (2012) 187 DLT 732
High Courts03 Feb 2012Allowed
Munna Khan and Ors Vs State and Others
Delhi High Court · (2012) 02 DEL CK 0073