High Courts06 Feb 2012Dismissed
Nasara Vs State and Others
Delhi High Court · (2012) 3 JCC 2117
Criminal Procedure Code, 1973 (CrPC) — Section 200, 319, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,375 of 6,778
High Courts06 Feb 2012
M/S Koshika Telecom Ltd. Vs Ms. Shalini Soni, IFCI Ltd. and Mr. R.K. Bansal
Delhi High Court · (2012) 187 DLT 717
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(19)
High Courts06 Feb 2012Dismissed
CIT Vs Lakshmiji Sugar Mills Ltd.
Delhi High Court · (2012) 206 TAXMAN 68
Income Tax Act, 1922 — Section 10(2)(vi)Income Tax Act, 1961 — Section 260A, 32, 32(1)
High Courts06 Feb 2012Dismissed
Shri Jagmohan Singh and Another Vs State and Others
Delhi High Court · (2012) 4 JCC 2323
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482Delhi Rent Control Act, 1958 — Section 27
High Courts06 Feb 2012Allowed
V.N. Gupta and Others Vs State and Another
Delhi High Court · (2013) 2 JCC 1079
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 23 Rule 3, 151Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 120B, 34, 420, 463, 464
High Courts06 Feb 2012Allowed
National Insurance Co. Ltd. Vs Rajbala and Others
Delhi High Court · (2012) 2 ILR Delhi 793
High Courts06 Feb 2012
Basu Distributor Pvt. Ltd. Vs Asst. Commissioner of Income Tax
Delhi High Court · (2012) 5 AD 456 : (2012) 188 DLT 227 : (2012) 206 TAXMAN 45
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts06 Feb 2012Dismissed
Kashi Ram Vs UOI and Others
Delhi High Court · (2012) 02 DEL CK 0227
Constitution of India, 1950 — Article 226
High Courts06 Feb 2012
Radhika Mehta Vs Panasonic India Pvt. Ltd.
Delhi High Court · (2012) 129 DRJ 44
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 151
High Courts06 Feb 2012Dismissed
New India Assurance Co. Ltd. Vs Asha Dalmia and Others Asha Dalmia and Others Vs New India Assurance Co. Ltd.
Delhi High Court · (2012) 02 DEL CK 0223
High Courts06 Feb 2012
State Vs Sri. Niwas Sharma A.K. Govil Vs State of NCT of Delhi and Others
Delhi High Court · (2012) 1 Crimes 562
High Courts06 Feb 2012Dismissed
Asif Balwa Vs The CBI and Others
Delhi High Court · (2012) CriLJ 2042
High Courts06 Feb 2012Dismissed
Lala Sohan Lal Gupta and Another Vs M/s. T.R. Enterprises and Others
Delhi High Court · (2012) 02 DEL CK 0116
High Courts06 Feb 2012
Inderpal Singh @ Babbal Marwah Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0102
High Courts06 Feb 2012
Vishal Sharma Vs Directorate of Revenue Intelligence
Delhi High Court · (2012) 2 AD 362
High Courts06 Feb 2012
Ram Vilas and Others Vs Vice Chairman, DDA and Others
Delhi High Court · (2012) 02 DEL CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts06 Feb 2012Dismissed
Pragya Chaudhary Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2012) 3 ILR Delhi 509
Constitution of India, 1950 — Article 226
High Courts03 Feb 2012Dismissed
Raj Dulari and Others Vs DTC and Another
Delhi High Court · (2012) 02 DEL CK 0614
Motor Vehicles Act, 1988 — Section 158(6), 166(4), 168