High Courts06 Mar 2012Dismissed
Sarita Sharma and Others Vs Sunder Devi
Delhi High Court · (2012) 190 DLT 734
Delhi Rent Control Act, 1958 — Section 14D
COURT ARCHIVE
Delhi High Court judgments
1,36,098 judgments · page 4,373 of 6,805
High Courts06 Mar 2012Dismissed
Oswal Agro Mills Ltd. Vs Laxmi Oil Mills Pvt. Ltd.
Delhi High Court · (2012) 03 DEL CK 0127
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 2
High Courts06 Mar 2012Dismissed
Ram Kishan and Sons Vs Mohd. Haroon Japanwala and Others
Delhi High Court · (2012) 5 AD 363 : (2012) 188 DLT 364 : (2012) 129 DRJ 555
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 14(1), 25B, 25B(2), 25B(3), 25B(4)
High Courts06 Mar 2012
Spices Trading Corporation Ltd. Vs Excel Cardamom Co. Excel Cardamom Co. Vs Spices Trading Corporation Ltd.
Delhi High Court · (2012) 03 DEL CK 0049
High Courts06 Mar 2012Dismissed
Harsh Dabas and Another Vs The State and Another
Delhi High Court · (2012) 03 DEL CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 173, 320, 320(1), 320(2), 320(9)Penal Code, 1860 (IPC) — Section 307, 34
High Courts06 Mar 2012Dismissed
Videsh Sanchar Nigam Limited Vs M/s. V.K. Aggarwal and Co.
Delhi High Court · (2012) 03 DEL CK 0039
Arbitration and Conciliation Act, 1996 — Section 11, 34
High Courts06 Mar 2012Allowed
IFFCO Tokio Gen. Ins. Company Ltd. Vs Pooja Devi and Others
Delhi High Court · (2012) 03 DEL CK 0028
High Courts05 Mar 2012
Shambhu Prasad Singh Vs Manjari
Delhi High Court · (2012) 6 AD 538 : (2012) 131 DRJ 200 : (2012) 2 JCC 1023 : (2012) 3 RCR(Civil) 739
Criminal Procedure Code, 1973 (CrPC) — Section 125, 200Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 12(1), 18, 19, 20
High Courts05 Mar 2012Dismissed
State of Haryana and Another Vs K.L. Shroff
Delhi High Court · (2012) 03 DEL CK 0649
High Courts05 Mar 2012Dismissed
Municipal Corporation of Delhi Vs Vijay and Others
Delhi High Court · (2012) 03 DEL CK 0643
High Courts05 Mar 2012Dismissed
Radha Krishan Bhardwaj @ Rakesh Kumar Sharma Vs Ishwar Dutt Sharma
Delhi High Court · (2012) 03 DEL CK 0601
Civil Procedure Code, 1908 (CPC) — Section 96Punjab High Court Rules and Orders — Rule 15Registration Act, 1908 — Section 17, 17(1), 49
High Courts05 Mar 2012Dismissed
New India Assurance Co. Ltd. Vs Ved Prakash and Others
Delhi High Court · (2012) 03 DEL CK 0580
High Courts05 Mar 2012
Madhu Gupta and Another Vs Municipal Corporation of Delhi
Delhi High Court · (2012) 03 DEL CK 0565
Limitation Act, 1963 — Section 14
High Courts05 Mar 2012
Krishna Estate Resident Welfare Association and Others Vs DDA and Others
Delhi High Court · (2012) 03 DEL CK 0564
High Courts05 Mar 2012Dismissed
Johri Lal Jain Vs MCD
Delhi High Court · (2012) 03 DEL CK 0505
Delhi Municipal Corporation Act, 1957 — Section 176
High Courts05 Mar 2012
Sikander Mohd. Sahfi Vs State NCT of Delhi and Others
Delhi High Court · (2012) 3 AD 205 : (2012) 3 ILR Delhi 159 : (2012) 2 JCC 1006
Civil Procedure Code Amendment Act, 1973 — Section 433ACriminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 328, 342, 363, 376
High Courts05 Mar 2012Disposed Off
VLS Finance Limited and Others Vs The Assistant Commissioner of Income Tax and Another
Delhi High Court · (2012) 206 TAXMAN 460
Finance (No. 2) Act, 2009 — Section 281BIncome Tax Act, 1961 — Section 132, 132(3), 132(5), 138(8), 158BE
High Courts05 Mar 2012Dismissed
Swiss Timing Ltd. Vs CBI and Another
Delhi High Court · (2013) 1 Crimes 377 : (2012) 4 ILR Delhi 234
Constitution of India, 1950 — Article 17, 63, 68, 69, 79Criminal Procedure Code, 1973 (CrPC) — Section 105, 105(1), 105(2), 61, 64Penal Code, 1860 (IPC) — Section 120B, 420
High Courts05 Mar 2012Disposed Off
Hindustan Lever Ltd. and Another Vs Satish Kumar
Delhi High Court · (2012) 190 DLT 593 : (2012) 50 PTC 338
Copyright Act, 1957 — Section 2
High Courts05 Mar 2012Disposed Off
Shriram Pistons and Rings Ltd. Vs Basant khatri
Delhi High Court · (2012) 190 DLT 769 : (2012) 129 DRJ 341
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151, 96