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Delhi High Court judgments

1,35,598 judgments · page 4,372 of 6,780

High Courts10 Feb 2012Dismissed

Gaya Prasad Vs Union of India and Ors

Delhi High Court · (2012) 02 DEL CK 0085

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 3(1)Central Civil Services (Conduct) Rules, 1964 — Rule 3A
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High Courts09 Feb 2012Dismissed

O.P. Julka Vs State

Delhi High Court · (2013) 196 DLT 349

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 420
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High Courts09 Feb 2012

Aijaz Hussain Khwaja Vs State of Delhi

Delhi High Court · (2012) 02 DEL CK 0398

Criminal Procedure Code, 1973 (CrPC) — Section 125, 428Explosive Substances Act, 1908 — Section 5, 5(b)Unlawful Activities (Prevention) Act, 1967 — Section 23, 33
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High Courts09 Feb 2012

Munish Sharma Vs State

Delhi High Court · (2013) 198 DLT 405 : (2012) 191 DLT 513

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 306, 498A
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