High Courts24 Feb 2012Allowed
Parminder Singh Vs Radhey Shyam and Others
Delhi High Court · (2012) 02 DEL CK 0505
COURT ARCHIVE
Delhi High Court judgments
1,35,841 judgments · page 4,371 of 6,793
High Courts24 Feb 2012Allowed
S.P. Bhadola and Others Vs A.I.I.M.S. and Others
Delhi High Court · (2012) 189 DLT 314
Central Civil Services (Pension) Rules, 1972 — Rule 30Constitution of India, 1950 — Article 136
High Courts24 Feb 2012
B.R. Surendranath Singh Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0472
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 24A, 24A(1), 24A(10), 28
High Courts24 Feb 2012Dismissed
M/s Brij Lal and Sons Vs Union of India and Another
Delhi High Court · (2012) 02 DEL CK 0462
Arbitration and Conciliation Act, 1996 — Section 33, 34
High Courts24 Feb 2012Dismissed
Subodh Khanna and Another Vs Promod Khanna and Another
Delhi High Court · (2012) 02 DEL CK 0457
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, 151
High Courts24 Feb 2012Dismissed
State Vs Mehkoolal and Another
Delhi High Court · (2012) 3 AD 226
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 34, 363, 366, 376
High Courts24 Feb 2012Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Jaipal Singh and Others New India Assurance Co. Ltd. Vs Kapoor Singh and Others
Delhi High Court · (2012) 02 DEL CK 0429
High Courts24 Feb 2012Allowed
Management of Multan Sewa Samiti Charitable Eye Hospital Vs P.O., Labour Court-II and Others
Delhi High Court · (2012) 5 AD 279 : (2012) 187 DLT 756 : (2012) 3 LLJ 479 : (2012) LLR 523
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B, 2, 25F, 5(8)
High Courts24 Feb 2012Dismissed
Sandeep Chaudhary Vs Col. R.P. Mendiratta
Delhi High Court · (2012) 02 DEL CK 0369
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 397(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Feb 2012
Ravinder Jain and Others Vs Ajit Prasad Jain (Since Deceased) Through Legal Heirs and Others
Delhi High Court · (2012) 2 AD 845
Arbitration and Conciliation Act, 1996 — Section 29, 34Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
High Courts24 Feb 2012
Gulshan Kapoor Vs State and Anr
Delhi High Court · (2012) 02 DEL CK 0360
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts24 Feb 2012Dismissed
Rajesh Verma and Another Vs UOI and Another
Delhi High Court · (2012) 4 AD 426
Central Excises and Salt Act, 1944 — Section 13, 9AConservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 136, 226, 32
High Courts24 Feb 2012
Union of India Vs M/s Conbes India Pvt Ltd.
Delhi High Court · (2012) 3 AD 301 : (2012) 2 ARBLR 191 : (2013) 197 DLT 203 : (2013) 135 DRJ 560 : (2013) 1 ILR Delhi 466 : (2013) 3 RCR(Civil) 827
Arbitration Act, 1940 — Section 14, 16(2), 17, 3, 30Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 141
High Courts24 Feb 2012Allowed
Oriental Insurance Co. Ltd. Vs Usha and Others
Delhi High Court · (2012) ACJ 1754
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 114
High Courts24 Feb 2012Dismissed
M/s Asas Investment P. Ltd. Vs Collector of Stamps and Others
Delhi High Court · AIR 2012 Delhi 140 : (2012) 129 DRJ 253
Delhi Apartment Ownership Act, 1986 — Section 5, 6Registration Act, 1908 — Section 17A(1)Stamp Act, 1899 — Section 33
High Courts24 Feb 2012Allowed
Lalit Mohan Madhan Vs Life Insurance Corporaton of India
Delhi High Court · (2012) 8 AD 78 : (2012) 189 DLT 311
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts24 Feb 2012
Sohan Lal and Others Vs State and Others
Delhi High Court · (2012) 3 AD 147
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 308, 34, 435
High Courts24 Feb 2012
Rajinder Kumar and Others Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0291
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts24 Feb 2012
New Delhi Municipal Council Vs National Building Construction Corporation Ltd. and Another
Delhi High Court · (2012) 02 DEL CK 0257
Arbitration and Conciliation Act, 1996 — Section 30, 31(3), 31(7), 34