High Courts28 Feb 2012
Sadhu Ram Gupta and Others Vs Golden Forests (India) Ltd. and Others
Delhi High Court · (2012) 02 DEL CK 0264
COURT ARCHIVE
Delhi High Court judgments
1,35,850 judgments · page 4,369 of 6,793
High Courts28 Feb 2012Dismissed
CIT Vs Machino Plastic Ltd.
Delhi High Court · (2012) 348 ITR 523 : (2012) 206 TAXMAN 117
Income Tax Act, 1961 — Section 10(33), 14, 14A, 14A(1), 14A(2)Income Tax Rules, 1962 — Rule 8D
High Courts28 Feb 2012Disposed Off
Council of The Institute of Chartered Accountants of India Vs Ajay Kumar Gupta
Delhi High Court · (2012) 171 CompCas 441
Chartered Accountants Act, 1949 — Section 21, 21(5), 22Evidence Act, 1872 — Section 126, 129Income Tax Act, 1961 — Section 80HHC, 80HHC(4), 80HHC(4A)
High Courts28 Feb 2012Dismissed
Marina World Shipping Corporation Ltd. Vs Jindal Exports and Imports Private Ltd.
Delhi High Court · (2012) 3 AD 14 : (2012) 188 DLT 482
Arbitration Act, 1940 — Section 26Arbitration and Conciliation Act, 1996 — Section 44, 45, 46, 47, 47(1)Civil Procedure Code, 1908 (CPC) — Section 44A
High Courts28 Feb 2012
Nehruji Central Hr. Sec. School and Another Vs Central Board of Secondary Education
Delhi High Court · (2012) 3 AD 331
High Courts28 Feb 2012Allowed
Charan Dass Kanwal and Others Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 448, 467, 471
High Courts28 Feb 2012Dismissed
Management of M/s D.T.C. Vs Ramesh Chander
Delhi High Court · (2012) LLR 389
High Courts28 Feb 2012Dismissed
Parveen Arora Vs Raj Karni Mehra and Others
Delhi High Court · (2012) 189 DLT 52
Income Tax Act, 1961 — Section 37IPunjab Relief of Indebtedness Act, 1934 — Section 31
High Courts27 Feb 2012Dismissed
Vinod Kumar Jain Vs The Secretary Ministry of Environment and Forests and Ex-Officio Chairman
Delhi High Court · (2012) 02 DEL CK 0592
High Courts27 Feb 2012
Indicus Netlabs (P) Ltd. Vs Raftaar Media Pvt. Ltd.
Delhi High Court · (2012) 3 AD 288 : (2012) 190 DLT 337
Trade Marks Act, 1999 — Section 29
High Courts27 Feb 2012Dismissed
Monica Goswami Vs Union of India and Another
Delhi High Court · (2012) 02 DEL CK 0584
Constitution of India, 1950 — Article 226
High Courts27 Feb 2012Allowed
Holiday Home Vs R.P. Kapur Huf
Delhi High Court · (2012) 188 DLT 231
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts27 Feb 2012Dismissed
Hardwari Lal and Another Vs Land Acquisition Collector/ADM (W) and Another
Delhi High Court · (2012) 188 DLT 556 : (2012) 4 ILR Delhi 194
Civil Procedure Code, 1908 (CPC) — Section 144Consolidation Act, 1948 — Section 42Constitution of India, 1950 — Article 226
High Courts27 Feb 2012Dismissed
D.V. Bhandari Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0552
Central Civil Services (Pension) Rules, 1972 — Rule 48(A), 48A(1), 48A(4)
High Courts27 Feb 2012
Sneh Vaish and Another Vs State Bank of Patiala and Others
Delhi High Court · (2012) 8 AD 188 : (2012) 189 DLT 153
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property (Amendment) Act, 2002 — Section 3Transfer of Property Act, 1882 — Section 106
High Courts27 Feb 2012Allowed
Urmila Yadav and Others Vs Shri Chand Naran Jasuja and Another
Delhi High Court · (2012) 02 DEL CK 0506
High Courts27 Feb 2012
M/s State Trading Corporation of India Ltd. Vs M/s Priyanka Overseas Limited.
Delhi High Court · (2012) 02 DEL CK 0493
Arbitration and Conciliation Act, 1996 — Section 9