COURT ARCHIVE

Delhi High Court judgments

1,35,841 judgments · page 4,370 of 6,793

High Courts27 Feb 2012Allowed

Abdul Baki Mandal Vs State

Delhi High Court · (2012) 02 DEL CK 0290

Constitution of India, 1950 — Article 19, 19(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 120B, 124A, 147, 148, 149

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High Courts27 Feb 2012Dismissed

Hindustan Petroleum Corporation Limited Vs Commissioner Vat Delhi and Other

Delhi High Court · (2012) 49 VST 55

Value Added Tax Act, 2004 — Section 2(1), 3, 4, 5, 81

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High Courts27 Feb 2012Dismissed

Amzad and Others Vs State (GNCT of Delhi)

Delhi High Court · (2012) 3 AD 322

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 34, 366, 376, 377

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High Courts27 Feb 2012

Pamela Kumar Vs Arun Mohan and Others

Delhi High Court · (2012) 194 DLT 76

Hindu Succession Act, 1956 — Section 6

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High Courts27 Feb 2012Dismissed

New India Assurance Co. Ltd. Vs Kedar Singh and Others

Delhi High Court · (2012) 02 DEL CK 0190

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts27 Feb 2012Allowed

Satish Kumar and Another Vs State and Another

Delhi High Court · (2012) 02 DEL CK 0176

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 193, 209Penal Code, 1860 (IPC) — Section 34

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High Courts27 Feb 2012Allowed

Bikash Chakrborty and Others Vs Reliance Structures P. Ltd.

Delhi High Court · (2012) 2 BC 463

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141

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High Courts27 Feb 2012Allowed

Naeem Ahmed Vs Yash Pal Malhotra (Deceased) Through Lr''s and Another

Delhi High Court · (2012) 9 AD 138 : (2012) 188 DLT 579 : (2012) 1 RCR(Rent) 351

Delhi Rent Control Act, 1958 — Section 14, 50, 50(4)Transfer of Property Act, 1882 — Section 105, 106, 107, 111, 112

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High Courts27 Feb 2012Dismissed

Delhi Development Authority Vs Mohd. Mursaleen

Delhi High Court · (2012) 3 AD 115

Delhi Development Act, 1957 — Section 29(2)

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High Courts27 Feb 2012Dismissed

Ramesh Kumar Sharma Vs Royal Netherlands Embassy in India and Another

Delhi High Court · (2012) 02 DEL CK 0111

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11General Administrative Law Act — Section 8.54

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High Courts27 Feb 2012

Amrit Lal Mehta Vs Director General of Revenue Intelligence and Others

Delhi High Court · (2012) 189 DLT 289 : (2012) 190 ECR 284 : (2012) 282 ELT 353

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High Courts24 Feb 2012Dismissed

Davender Kumar Kaushik Vs Union of India and Others

Delhi High Court · (2012) 02 DEL CK 0605

Constitution of India, 1950 — Article 226Railway Protection Force Rules, 1987 — Rule 147, 153

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High Courts24 Feb 2012Dismissed

M/s Ram Baksh Dayal Chand Vs UOI and Another

Delhi High Court · (2012) 02 DEL CK 0578

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts24 Feb 2012Dismissed

Smt. Kanak Lata Jain and Others Vs Sh. Sudhir Kumar Jain and Others

Delhi High Court · (2012) 4 ILR Delhi 176

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts24 Feb 2012Dismissed

Mrs. Vijaya Laxmi Vs Archaeological Survey of India and Others

Delhi High Court · (2013) 1 AD 612 : (2012) 189 DLT 299 : (2012) 4 ILR Delhi 186

Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 20A, 20A(3)

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High Courts24 Feb 2012

Hardeep Singh Vs D.D.A. and Others

Delhi High Court · (2012) 02 DEL CK 0572

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High Courts24 Feb 2012Dismissed

Jai Pal Singh Vs DTC

Delhi High Court · (2012) 02 DEL CK 0567

Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts24 Feb 2012Dismissed

Babu Lal Vs State

Delhi High Court · (2012) 02 DEL CK 0551

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27

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High Courts24 Feb 2012Allowed

K.L. Rohilla Vs Ved Prakash Kapoor and Others

Delhi High Court · (2012) 02 DEL CK 0550

Motor Vehicles Act, 1988 — Section 158(6), 166(4), 168, 169

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High Courts24 Feb 2012

Delhi Subordinate Services Selection Board and Another Vs Neeraj Kumar and Another

Delhi High Court · (2012) 5 AD 274 : (2012) 188 DLT 501

Constitution of India, 1950 — Article 14, 16

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