High Courts07 Feb 2012Dismissed
Sonia Chauhan Raghove Vs Sanjive Raghove and Others
Delhi High Court · (2012) 2 DMC 429
Domestic Violence Rules — Rule 6(1)Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(1), 12(3), 12(3), 12(5)
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,374 of 6,778
High Courts07 Feb 2012
Pappan Kumar and Others Vs Dusib and Another etc. etc.
Delhi High Court · (2012) 128 DRJ 643
High Courts07 Feb 2012
Mukesh Kumar Kataria and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 02 DEL CK 0106
High Courts07 Feb 2012
Em Pee Syndichem Pvt. Ltd. Vs Union of India and Another
Delhi High Court · (2012) 02 DEL CK 0104
High Courts07 Feb 2012
Peak Chemical Corporation Inc. Vs National Aluminium Co. Ltd. National Aluminium Co. Ltd. Vs Peak Chemical Corporation Inc.
Delhi High Court · (2012) 2 AD 304 : (2012) 188 DLT 680
High Courts07 Feb 2012
CIT Vs Virtual Soft Systems Ltd.
Delhi High Court · (2012) 2 AD 582 : (2012) 341 ITR 593 : (2012) 205 TAXMAN 257
High Courts07 Feb 2012Dismissed
M/s Associated Journals Ltd. Vs MCD
Delhi High Court · (2012) 3 AD 26 : (2012) 190 DLT 317
Delhi Municipal Corporation Act, 1957 — Section 169, 170
High Courts07 Feb 2012Dismissed
Mahesh Kumar Meena Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0048
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 24
High Courts07 Feb 2012Dismissed
Major Gaurav Negi Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0043
Constitution of India, 1950 — Article 226
High Courts07 Feb 2012Dismissed
Mansi Hospital and Maternity Hospital Home Vs Regional Provident Fund Commissioner
Delhi High Court · (2012) 3 AD 440 : (2012) 3 LLJ 647 : (2012) LLR 404
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B
High Courts06 Feb 2012
Glencore Grain Rotterdam B.V. Vs M/s Shivnath Rai Harnarain (India) Company
Delhi High Court · (2012) 187 DLT 118 : (2012) 128 DRJ 290
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 21 Rule 50(2), 146, 148A, 2(10)Partnership Act, 1932 — Section 25Transfer of Property Act, 1882 — Section 53
High Courts06 Feb 2012
Veena Monga Vs Ravi Monga and Others
Delhi High Court · (2012) 02 DEL CK 0604
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 151, 26
High Courts06 Feb 2012Dismissed
The Oriental Insurance Co. Ltd. Vs Baijnath Dass and Others
Delhi High Court · (2012) 02 DEL CK 0542
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts06 Feb 2012Dismissed
Vinod Kumar Gupta Vs Central Burau of Investigation
Delhi High Court · (2012) 2 AD 213
High Courts06 Feb 2012Allowed
Balpreet Kaur and Others Vs New India Insurance Company Ltd. and Others
Delhi High Court · (2012) 02 DEL CK 0528
High Courts06 Feb 2012
Rajiv Kataria Vs State and Another
Delhi High Court · (2012) 2 JCC 808
Penal Code, 1860 (IPC) — Section 323, 452, 506, 523
High Courts06 Feb 2012
Jk Mittal Vs Union of India and Others
Delhi High Court · (2012) 192 ECR 365 : (2013) 298 ELT 189
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 3, 9
High Courts06 Feb 2012Dismissed
J.P. Dubey Vs Union of India and Others
Delhi High Court · (2012) 4 AD 247
High Courts06 Feb 2012Dismissed
Maheshwar Dayal (deced) Vs Shanti Devi and Others
Delhi High Court · (2012) 128 DRJ 334 : (2012) 4 ILR Delhi 613
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 2(1), 38, 39Limitation Act, 1963 — Article 113, 66, 67, 10, 11
High Courts06 Feb 2012
Union of India and Anr Vs Mohd. Abid
Delhi High Court · (2012) 02 DEL CK 0452
Civil Procedure Code, 1908 (CPC) — Section 100Indira Vikas Patra Rules, 1986 — Rule 7