High Courts16 Mar 2012Dismissed
Bantam Enterprises Pvt. Ltd. Vs Jaspal Singh Kapoor
Delhi High Court · (2012) 189 DLT 59 : (2012) 129 DRJ 67
Delhi Rent Control Act, 1958 — Section 14(1), 2, 25B
COURT ARCHIVE
Delhi High Court judgments
1,36,033 judgments · page 4,359 of 6,802
High Courts16 Mar 2012
Maya Devi and Others Vs Ravi Kant and Others
Delhi High Court · (2012) 03 DEL CK 0280
High Courts16 Mar 2012Dismissed
Satnam Singh and Others Vs Sant Singh
Delhi High Court · (2012) 03 DEL CK 0276
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 61, 63, 65
High Courts16 Mar 2012Dismissed
Haji Yusuf Siddiqui Vs Mohd Waseem and Another
Delhi High Court · (2012) 03 DEL CK 0263
Delhi Rent Control Act, 1958 — Section 14(1)Limitation Act, 1963 — Article 67, 3
High Courts16 Mar 2012
Mahinder Sharma Vs Rajiv Bhatnagar and Another
Delhi High Court · (2012) 03 DEL CK 0257
High Courts16 Mar 2012Allowed
Jyanti Devi and Another Vs Rajender Singh and Others
Delhi High Court · (2012) 03 DEL CK 0232
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts16 Mar 2012Allowed
Santosh Khandelwal and Others Vs Abbas and Others
Delhi High Court · (2012) 03 DEL CK 0231
High Courts16 Mar 2012Dismissed
Shyam College of Education Vs National Council for Teacher Education and Another
Delhi High Court · (2012) 03 DEL CK 0212
High Courts16 Mar 2012Dismissed
Satish Kumar Dahiya Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0211
Central Industrial Security Force Rules, 1969 — Rule 34Central Industrial Security Force Rules, 2001 — Rule 36Constitution of India, 1950 — Article 226
High Courts16 Mar 2012
Reena Vs Sataywan and Others United India Insurance Co. Ltd. Vs Reena and Others
Delhi High Court · (2012) 03 DEL CK 0205
High Courts16 Mar 2012Dismissed
New India Assurance Co. Ltd. Vs Murari Lal and Others
Delhi High Court · (2012) 03 DEL CK 0203
High Courts16 Mar 2012
Tata A.I.G. General Insurance Co. Ltd. Vs U.P. Roadways and Others U.P. Roadways and Others Vs Tata A.I.G. General Insurance Co. Ltd.
Delhi High Court · (2012) 03 DEL CK 0202
Motor Vehicles Act, 1988 — Section 140, 140(2), 140(3), 140(4), 163A
High Courts16 Mar 2012Allowed
Brijesh Arora and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0200
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts15 Mar 2012Dismissed
Krishnana Manchanda Vs State and Others
Delhi High Court · (2012) 03 DEL CK 0669
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 482, 483
High Courts15 Mar 2012
Rai Singh and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0641
Penal Code, 1860 (IPC) — Section 323, 34, 452
High Courts15 Mar 2012Dismissed
Pradeep Kumar Gupta Vs Hari Ram Gupta Decd. Thru. Lrs.
Delhi High Court · (2012) 8 AD 208 : (2012) 189 DLT 281
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Limitation Act, 1963 — Article 127, 137, 10, 11, 12Provincial Insolvency Act, 1920 — Section 37
High Courts15 Mar 2012Dismissed
M/s. DLF Universal Ltd. Vs Ripa Devi and Another
Delhi High Court · (2012) 03 DEL CK 0624
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 7 Rule 10, Order 7 Rule 11, Order 8 Rule 9, 148Limitation Act, 1963 — Section 5
High Courts15 Mar 2012Allowed
Rajesh Jain and Another Vs Virender Kumar Bagla
Delhi High Court · (2012) 3 AD 592
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 96Transfer of Property Act, 1882 — Section 106