High Courts19 Mar 2012Dismissed
Prashanta Kumar Sen Vs UOI and Others
Delhi High Court · (2012) 03 DEL CK 0639
Administrative Tribunals Act, 1985 — Section 21
COURT ARCHIVE
Delhi High Court judgments
1,36,033 judgments · page 4,357 of 6,802
High Courts19 Mar 2012
Narinder Pal Kaur Chawla Vs S. Manjeet Singh Chawla and Another
Delhi High Court · (2012) 2 JCC 1166
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401, 401(3)Hindu Adoptions and Maintenance Act, 1956 — Section 18Penal Code, 1860 (IPC) — Section 120B, 493, 494, 495, 496
High Courts19 Mar 2012
Gajaraj Commercial P. Ltd. and Another Vs State and Others
Delhi High Court · (2012) 03 DEL CK 0632
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Mar 2012Dismissed
K.R. Builders Pvt. Ltd. Vs DDA
Delhi High Court · (2012) 03 DEL CK 0607
High Courts19 Mar 2012Dismissed
New India Assurance Company Ltd. Vs Pradeep Kumar and Others Pradeep Kumar and Others Vs New India Assurance Company Ltd.
Delhi High Court · (2012) 03 DEL CK 0579
High Courts19 Mar 2012Dismissed
Band Box Private Ltd. Vs Estate Officer and Another
Delhi High Court · (2012) 190 DLT 81
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts19 Mar 2012Allowed
Harcharan Singh Vs Neeraj Sahu and Another
Delhi High Court · (2012) 190 DLT 625
Delhi Rent Control Act, 1958 — Section 25(5), 25B
High Courts19 Mar 2012Dismissed
Jai Singh Rawat Vs State (NCT of Delhi)
Delhi High Court · (2012) 3 AD 685 : (2012) 3 ILR Delhi 664
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 159, 162, 174Evidence Act, 1872 — Section 134, 9Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34, 392
High Courts19 Mar 2012Dismissed
Lalit Kumar Vs Delhi Development Authority
Delhi High Court · (2012) 03 DEL CK 0474
High Courts19 Mar 2012Allowed
Ajay Bagri and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0470
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts19 Mar 2012Dismissed
Rakesh Sud Vs Arun Kumar Gupta
Delhi High Court · (2012) 8 AD 193 : (2012) 189 DLT 161
Delhi Rent Control Act, 1958 — Section 14(1), 15(1), 25B
High Courts19 Mar 2012Disposed Off
Monika Singh Vs State
Delhi High Court · (2012) 03 DEL CK 0385
Criminal Procedure Code, 1973 (CrPC) — Section 161, 437, 438Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 34, 419, 420, 465
High Courts19 Mar 2012Dismissed
Mohd Raisuddin Vs Mohd Din and Others
Delhi High Court · (2012) 03 DEL CK 0375
High Courts19 Mar 2012
M/s. Koshika Telecom Ltd. Vs IFCI Ltd.,Mr. Atul Kumar Rai, Ms. Shalini Soni and Mr. R.K. Bansal
Delhi High Court · (2012) 03 DEL CK 0332
High Courts19 Mar 2012Allowed
Suleman and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0271
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts19 Mar 2012
Hindustan Domestic Oil and Gas Co. (Bombay) Ltd. and Others Vs State and Another
Delhi High Court · (2012) 166 PLR 29
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 204, 307, 386Penal Code, 1860 (IPC) — Section 120B, 323, 420, 448, 452
High Courts19 Mar 2012Allowed
D.D.A. Vs VIP Marble Emporium and Others
Delhi High Court · (2012) CriLJ 4678
Criminal Procedure Code, 1973 (CrPC) — Section 311Delhi Development Act, 1957 — Section 14, 29(2)
High Courts19 Mar 2012Allowed
Rajiv Gupta Vs Bhagwan Dass and Others
Delhi High Court · (2012) 166 PLR 26
High Courts19 Mar 2012
Vikas Textiles Vs Creative Home Fashions Pvt. Ltd. and Another
Delhi High Court · (2012) 03 DEL CK 0086
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Mar 2012Allowed
Microsoft India (P) Ltd. Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0069