COURT ARCHIVE

Delhi High Court judgments

1,36,033 judgments · page 4,358 of 6,802

High Courts19 Mar 2012Allowed

Delhi Transport Corporation Vs The Presiding Officer Labour Court-I and Another

Delhi High Court · (2012) 134 FLR 395 : (2012) 4 LLJ 621 : (2012) LLR 683

Industrial Disputes Act, 1947 — Section 10, 2, 25FPenal Code, 1860 (IPC) — Section 279, 304A

Read judgment

High Courts16 Mar 2012

Life Insurance Corporation of India and Another Vs Kamla Bhargava and Others

Delhi High Court · (2012) 191 DLT 1 : (2012) 129 DRJ 328

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9Transfer of Property Act, 1882 — Section 106

Read judgment

High Courts16 Mar 2012

M/s Galaxy Builders Pvt Ltd. and Another Vs M/s Aha Aviation and Hospitality Academy Pvt Ltd.

Delhi High Court · (2012) 03 DEL CK 0670

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10Negotiable Instruments Act, 1881 (NI) — Section 138Transfer of Property Act, 1882 — Section 106

Read judgment

High Courts16 Mar 2012Allowed

Anisa Vs State

Delhi High Court · (2012) 3 AD 725

Penal Code, 1860 (IPC) — Section 302, 34

Read judgment

High Courts16 Mar 2012

Deepak Bedi Vs State NCT of Delhi and Another

Delhi High Court · (2012) 03 DEL CK 0628

Penal Code, 1860 (IPC) — Section 406, 498A

Read judgment

High Courts16 Mar 2012

Gurjeet Singh Saluja and Others Vs State and Another

Delhi High Court · (2012) 03 DEL CK 0627

Penal Code, 1860 (IPC) — Section 34, 406, 498A

Read judgment

High Courts16 Mar 2012

Sh. Prahlad Swaroop Aggarwal Vs Baldev Singh

Delhi High Court · (2012) 190 DLT 776

Read judgment

High Courts16 Mar 2012Allowed

Chandra Prakash Kaushik Vs Election Commission of India and Another

Delhi High Court · (2012) 129 DRJ 265

General Clauses Act, 1897 — Section 21Representation of the People Act, 1951 — Section 29A, 52

Read judgment

High Courts16 Mar 2012Dismissed

Anand Vihar Owners'' Association Regd. and Another Vs The Commissioner, MCD and Others

Delhi High Court · (2012) 10 AD 373

Delhi Municipal Corporation Act, 1957 — Section 313(5), 338, 341

Read judgment

High Courts16 Mar 2012Dismissed

Kanta Khosla Vs Shri Subhash Chander Kumar

Delhi High Court · (2012) 03 DEL CK 0534

Delhi Rent Control Act, 1958 — Section 14(1)

Read judgment

High Courts16 Mar 2012Dismissed

C.K. Sharma Vs Puneet Gauba and Another

Delhi High Court · (2012) 03 DEL CK 0533

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

Read judgment

High Courts16 Mar 2012Allowed

Narinderjit Singh Lamba and Another Vs State and Another

Delhi High Court · (2012) 03 DEL CK 0521

Penal Code, 1860 (IPC) — Section 34, 406, 498A

Read judgment

High Courts16 Mar 2012

Sana-Ur-Rehman Vs University of Delhi and Others

Delhi High Court · (2012) 03 DEL CK 0520

Constitution of India, 1950 — Article 16(4)

Read judgment

High Courts16 Mar 2012

Satyanarayan G. Agrawal Vs Union of India and Others

Delhi High Court · (2012) 03 DEL CK 0503

Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 11(2), 11(3), 11(4), 6(1)

Read judgment

High Courts16 Mar 2012Dismissed

Navin Kumar Garg Vs Union of India

Delhi High Court · (2012) 03 DEL CK 0497

Read judgment

High Courts16 Mar 2012Dismissed

State of NCT of Delhi Vs Shiva and Others

Delhi High Court · (2012) 03 DEL CK 0495

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 34, 353, 363, 365, 366

Read judgment

High Courts16 Mar 2012Allowed

Anil Kumar Sharma Vs Virender Kumar Sharma and Others

Delhi High Court · (2012) 166 PLR 16

Motor Vehicles Act, 1939 — Section 110A, 163A, 166, 168

Read judgment

High Courts16 Mar 2012Dismissed

Mukesh Dureja Vs Narender Kumar and Another

Delhi High Court · (2012) 03 DEL CK 0411

Central Motor Vehicles Rules, 1989 — Rule 14, 2Motor Vehicles Act, 1988 — Section 2(14), 2(21), 2(28), 2(44), 2(46)

Read judgment

High Courts16 Mar 2012Dismissed

Bafna Healthcare Pvt. Ltd. Vs Commissioner of Central Excise

Delhi High Court · (2013) 291 ELT 324

Read judgment

High Courts16 Mar 2012Dismissed

The Oriental Insurance Co. Ltd. Vs Anil Kumar Sharma and Another Anil Kumar Sharma Vs Rohit Midha and Another

Delhi High Court · (2012) 03 DEL CK 0377

Read judgment