COURT ARCHIVE

Delhi High Court judgments

1,36,033 judgments · page 4,356 of 6,802

High Courts20 Mar 2012Dismissed

Anant Brahmachari Vs UOI and Others

Delhi High Court · (2012) 3 ILR Delhi 682

Constitution of India, 1950 — Article 20(3), 21, 22, 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 160, 160(1), 161(2)National Investigation Agency Act, 2008 — Section 3, 3(1), 3(2), 3(3)

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High Courts20 Mar 2012Dismissed

Sepoy Yashpal Singh Vs Union of India and Others

Delhi High Court · (2012) 03 DEL CK 0272

Constitution of India, 1950 — Article 14, 226

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High Courts20 Mar 2012Dismissed

Pahuja Seeds Pvt. Ltd. Vs Takii and Co. Ltd.

Delhi High Court · (2012) 3 AD 561 : (2012) 2 ARBLR 40

Arbitration and Conciliation Act, 1996 — Section 9Companies Act, 1956 — Section 224, 225Contract Act, 1872 — Section 27

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High Courts20 Mar 2012Dismissed

Amarpal and Another Vs State and Others

Delhi High Court · (2012) 3 AD 622

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 397

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High Courts20 Mar 2012Dismissed

Subhodh Kumar and Others Vs Regitrar of Companies

Delhi High Court · (2012) 108 CLA 206 : (2012) 172 CompCas 463

Companies Act, 1956 — Section 628, 63Criminal Procedure Code, 1973 (CrPC) — Section 468, 473

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High Courts20 Mar 2012

D.T.T.D.C. Ltd. Vs Deputy Commissioner of Income Tax

Delhi High Court · (2013) 350 ITR 216 : (2012) 210 TAXMAN 74

Income Tax Act, 1961 — Section 139(9), 142(1), 143(1), 143(2), 143(3)

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High Courts20 Mar 2012

Union of India Vs Ashok Kumar and Another

Delhi High Court · (2012) 3 AD 630 : (2012) 166 PLR 36

Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 124A

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High Courts20 Mar 2012

Commissioner of Income Tax Delhi Vs D.T.T.D.C. Ltd.

Delhi High Court · (2012) 251 CTR 268 : (2013) 350 ITR 1 : (2012) 206 TAXMAN 507

Companies Act, 1956 — Section 617Income Tax Act, 1961 — Section 143(2), 147, 148, 256(1), 260APunjab Excise Act, 1914 — Section 34

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High Courts20 Mar 2012

Kamdev and Others Vs State

Delhi High Court · (2012) 03 DEL CK 0115

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 308

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High Courts20 Mar 2012

Gomati @ Manoj Vs State (Govt. of NCT) of Delhi

Delhi High Court · (2012) 3 AD 612 : (2012) 130 DRJ 46

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 35, 38, 394

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High Courts20 Mar 2012Dismissed

Sepoy B.V. Gurao Vs Union of India and Others

Delhi High Court · (2012) 03 DEL CK 0087

Constitution of India, 1950 — Article 14, 226

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High Courts20 Mar 2012Allowed

Uma Devi and Others Vs Balwant Singh (Koli) and Others

Delhi High Court · (2012) 03 DEL CK 0081

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High Courts20 Mar 2012Dismissed

Suresh Kumar Agarwal and Others Vs Veer Bala Aggarwal

Delhi High Court · (2012) 3 ILR Delhi 424

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 9Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 121

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High Courts20 Mar 2012Dismissed

Sushila Gopalan and Others Vs Land and Development Office and Others

Delhi High Court · (2012) 03 DEL CK 0074

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

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High Courts20 Mar 2012

Colgate Palmolive Company and Others Vs Bhavna A. Patel and Another

Delhi High Court · (2012) 03 DEL CK 0072

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4

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High Courts20 Mar 2012

Commissioner of Income Tax Delhi II Vs Leo Financial Services Ltd.

Delhi High Court · (2012) 206 TAXMAN 144

Income Tax Act, 1961 — Section 263, 40A(2), 94(7)

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High Courts20 Mar 2012

Council for The Indian School Certificate Examinations Vs Director General of Income Tax

Delhi High Court · (2012) 188 DLT 553 : (2012) 206 TAXMAN 466

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 10(22), 10(23C)

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High Courts20 Mar 2012Allowed

Satender @ Baloo Vs State

Delhi High Court · (2012) 188 DLT 615

Penal Code, 1860 (IPC) — Section 302

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High Courts20 Mar 2012Allowed

Francis Miranda Vs The State (Govt. of NCT of Delhi) and Another

Delhi High Court · (2012) 129 DRJ 217

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482Penal Code, 1860 (IPC) — Section 403, 420, 506

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High Courts20 Mar 2012

Bharat Lal and Others Vs State

Delhi High Court · (2012) 03 DEL CK 0029

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 308, 323

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