High Courts21 Mar 2012
M/s Amar Hosiery Vs North Delhi Power Ltd.
Delhi High Court · (2012) 03 DEL CK 0037
Legal Services Authorities Act, 1987 — Section 21, 22(5), 22(E)(5)
COURT ARCHIVE
Delhi High Court judgments
1,36,036 judgments · page 4,355 of 6,802
High Courts20 Mar 2012Dismissed
Pradeep Chandra and Another Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0685
Criminal Procedure Code, 1973 (CrPC) — Section 468, 472Penal Code, 1860 (IPC) — Section 406
High Courts20 Mar 2012Dismissed
Manoj Tomar @ Lala Vs State
Delhi High Court · (2012) 03 DEL CK 0684
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 307, 34, 392, 394, 397
High Courts20 Mar 2012Dismissed
Satish Kumar Vs State
Delhi High Court · (2012) 03 DEL CK 0644
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 394, 397
High Courts20 Mar 2012Dismissed
UOI Vs Upper India Couper Paper Mills Company Ltd.
Delhi High Court · (2012) 03 DEL CK 0640
Arbitration Act, 1940 — Section 20, 37(3)
High Courts20 Mar 2012
Bhawna Karir Vs The State and Another
Delhi High Court · (2012) 03 DEL CK 0638
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 309, 482, 82, 83Penal Code, 1860 (IPC) — Section 120B, 292, 34, 365, 380
High Courts20 Mar 2012Dismissed
Chandreshwar Prasad Singh Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0635
Constitution of India, 1950 — Article 226
High Courts20 Mar 2012Dismissed
Sepoy Devender Prasad Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0634
Constitution of India, 1950 — Article 14, 226
High Courts20 Mar 2012Dismissed
Alexender Vs Bhawani Shanker
Delhi High Court · (2012) 03 DEL CK 0550
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115Delhi Rent Control Act, 1958 — Section 14(1), 25B(8)
High Courts20 Mar 2012
Dheeraj Jain Vs State and Another
Delhi High Court · (2013) 1 Crimes 370
General Clauses Act, 1897 — Section 9Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts20 Mar 2012
G. Vetrivel Sami @ Swami Vs CBI
Delhi High Court · (2012) 2 JCC 1179
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 255, 258, 259, 260
High Courts20 Mar 2012Allowed
Indu Jain and Another Vs N.C.T. of Delhi and Others
Delhi High Court · (2012) 3 AD 626 : (2012) 129 DRJ 256 : (2012) 2 JCC 1175
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 499, 500, 501, 502
High Courts20 Mar 2012Allowed
Ge Capital Transportation Financial Services Ltd. Vs Shri Tarun Bhargava
Delhi High Court · (2012) 6 AD 455 : (2012) 190 DLT 185 : (2012) LLR 608
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 12Contract Act, 1872 — Section 23, 73
High Courts20 Mar 2012Dismissed
Tilak Raj Bhagat Vs Ranjit Kaur and Others
Delhi High Court · (2012) 5 AD 186
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 16
High Courts20 Mar 2012Allowed
Shashi Rawat and Others Vs Anshul Gupta and Others
Delhi High Court · (2012) 03 DEL CK 0388
High Courts20 Mar 2012Disposed Off
Rajat Sharma and Others Vs Government of Nct of Delhi and Others
Delhi High Court · (2012) 03 DEL CK 0386
Succession Act, 1925 — Section 222, 276
High Courts20 Mar 2012Disposed Off
Parle Agro Pvt. Ltd. and Another Vs P. Rabh Foods and Another
Delhi High Court · (2012) 51 PTC 133
High Courts20 Mar 2012Dismissed
Kumar Share Brokers Ltd. Vs Sanjiv Diwan
Delhi High Court · (2012) 4 JCC 245
Criminal Procedure Code, 1973 (CrPC) — Section 251Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Mar 2012
Smt. Ruby Chhabra and Ors Vs Shri Amit Mohan Chhabra and Anr
Delhi High Court · (2012) 03 DEL CK 0345