COURT ARCHIVE

Delhi High Court judgments

1,36,045 judgments · page 4,353 of 6,803

High Courts22 Mar 2012Allowed

Mewa Devi Vs Ram Bharose

Delhi High Court · (2012) 03 DEL CK 0477

High Courts22 Mar 2012Dismissed

CIT Vs M/s Gopal Clothing Compay Private Limited

Delhi High Court · (2013) 350 ITR 67

Income Tax Act, 1961 — Section 2(22)

High Courts22 Mar 2012Disposed Off

Lunar Electricals Vs Assistant Commissioner of Income Tax

Delhi High Court · (2012) 210 TAXMAN 69

Income Tax Act, 1961 — Section 143(3), 144, 145, 145(3)

High Courts22 Mar 2012Allowed

UOI Vs India Metals And Ore.

Delhi High Court · (2012) 3 AD 792 : (2012) 189 DLT 48 : (2012) 129 DRJ 686

Arbitration Act, 1940 — Section 14, 17, 30, 33, 39Arbitration and Conciliation Act, 1996 — Section 37

High Courts22 Mar 2012

Shri Ranjit Kumar Sandhir Vs Shri Bhag Singh

Delhi High Court · (2012) 03 DEL CK 0395

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Transfer of Property Act, 1882 — Section 53A

High Courts22 Mar 2012Dismissed

Ramayan Mehto Vs State

Delhi High Court · (2012) 195 DLT 422

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A

High Courts22 Mar 2012Dismissed

Rahul Kumar Vs State

Delhi High Court · (2012) 03 DEL CK 0360

Penal Code, 1860 (IPC) — Section 27, 302, 365

High Courts22 Mar 2012Allowed

Najbun Nishan and Others Vs Gurcharan Singh and Others

Delhi High Court · (2012) 03 DEL CK 0357

High Courts22 Mar 2012

Iffco Tokio General Insurance Co. Ltd. Vs Balbir Rai and Others

Delhi High Court · (2012) 03 DEL CK 0354

High Courts22 Mar 2012Dismissed

Mahabir Industries Vs H.M. Dyeing Ltd.

Delhi High Court · (2012) 5 ILR Delhi 30

Penal Code, 1860 (IPC) — Section 405, 406, 409, 418, 421

High Courts22 Mar 2012Dismissed

Surender Singh Lochav Vs Nalinee Varma and Another

Delhi High Court · (2012) 03 DEL CK 0307

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226

High Courts22 Mar 2012

Northern Credit and Collection Buisness Pvt. Ltd. Vs Delhi Development Authority and Others

Delhi High Court · (2012) 03 DEL CK 0285

High Courts22 Mar 2012Dismissed

New India Assurance Company Ltd. Vs Hari Lal and Others

Delhi High Court · (2012) 03 DEL CK 0190

Motor Vehicles Act, 1988 — Section 163A

High Courts22 Mar 2012

New Delhi Municipal Council Vs Parveen Chand Sharma

Delhi High Court · (2012) 3 AD 594 : (2012) 189 DLT 176 : (2012) 134 FLR 217

Industrial Disputes Act, 1947 — Section 17B, 25F

High Courts22 Mar 2012

Mohinder Nath Sharma (Decd.) thr. L.Rs. Vs Ram Kumar and Others

Delhi High Court · (2012) 3 ILR Delhi 429

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 96Evidence Act, 1872 — Section 91, 92Specific Relief Act, 1963 — Section 12, 12(3), 12(4), 20, 20(2)

High Courts22 Mar 2012

Sandeep Khurana Vs Commissioner MCD and Others

Delhi High Court · (2012) 03 DEL CK 0110

High Courts22 Mar 2012

Sant Lal Kathuria Vs D.K. Miglani

Delhi High Court · (2012) 03 DEL CK 0068

Delhi Rent Control Act, 1958 — Section 14(1)

High Courts22 Mar 2012

BSES Rajdhani Power Ltd. Vs Ruggan

Delhi High Court · (2012) 2 JCC 1284

Criminal Procedure Code, 1973 (CrPC) — Section 41(1)Electricity Act, 2003 — Section 135, 154(6)

High Courts22 Mar 2012Allowed

Chander Bhann Chhabra and Others Vs State and Another

Delhi High Court · (2012) 03 DEL CK 0030

Penal Code, 1860 (IPC) — Section 34, 406, 498A

High Courts21 Mar 2012Dismissed

Ex. Uttam Navik Dalbir Singh Vs Union of India and Others

Delhi High Court · (2012) 03 DEL CK 0687

Army Act, 1950 — Section 164Army Rules, 1954 — Rule 66(1)Border Security Force Act, 1968 — Section 117(2)