High Courts23 Mar 2012
Ruchika Yadav and Others Vs Pandit Deendayal Upadhyaya Institute for Physically Handicapped and Another
Delhi High Court · (2012) 03 DEL CK 0319
Constitution of India, 1950 — Article 21, 226, 32
COURT ARCHIVE
Delhi High Court judgments
1,36,045 judgments · page 4,352 of 6,803
High Courts23 Mar 2012Dismissed
Abhinav Jindal Vs State and Another
Delhi High Court · (2012) 191 ECR 154 : (2012) 3 JCC 1646
Constitution of India, 1950 — Article 20(2), 50Criminal Procedure Code, 1973 (CrPC) — Section 122, 173, 300, 399, 460Essential Commodities Act, 1955 — Section 3, 7, 8
High Courts23 Mar 2012
Denel Proprietary Ltd. Vs UOI
Delhi High Court · (2012) 03 DEL CK 0278
Arbitration and Conciliation Act, 1996 — Section 9
High Courts23 Mar 2012Allowed
Kamal @ Lallu Vs State of NCT of Delhi
Delhi High Court · (2012) 2 JCC 1172
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 342, 376, 506
High Courts23 Mar 2012Dismissed
Dhananjay Vs Royal Sundaram Alliance Insurance Co.
Delhi High Court · (2012) 03 DEL CK 0262
High Courts23 Mar 2012Dismissed
Molar Ram Sharma (Asst. Commandant) Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0242
Border Security Force Act, 1968 — Section 31, 46BSF (Seniority, Promotion and Superannuation of Officers) Amendment Rules, 1989 — Rule 7(2)Penal Code, 1860 (IPC) — Section 354
High Courts23 Mar 2012Dismissed
Delhi Development Authority Vs Sis Ram
Delhi High Court · (2012) 03 DEL CK 0237
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts23 Mar 2012Allowed
Sanjeev Kumar Sharma Vs Sh. K.S. Mehra, Commisioner, MCD and Others
Delhi High Court · (2012) 03 DEL CK 0234
Limitation Act, 1963 — Section 14
High Courts23 Mar 2012Dismissed
Sanjay Mishra Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 7 AD 516 : (2012) 189 DLT 196 : (2012) 2 JCC 1388
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500, 501, 502
High Courts23 Mar 2012
Shailender Kumar and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0140
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts23 Mar 2012
Idris (Mohd.) Vs Union of India and Another
Delhi High Court · (2012) 4 AD 317
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 120, 34, 347, 365Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3(1), 3(3)
High Courts23 Mar 2012Dismissed
Govt. of NCT of Delhi and Others Vs New Variety Tent House and Another
Delhi High Court · (2012) 189 DLT 65
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 12, 18
High Courts23 Mar 2012Allowed
Bharat Sanchar Nigam Ltd. Vs Shri Chander Sekhar
Delhi High Court · (2012) 7 AD 342 : (2012) 188 DLT 766
Right to Information Act, 2005 — Section 11, 22, 8, 8(1)
High Courts23 Mar 2012
Sh. M.A. Rashid Vs Sh. Gopal Chandra and Another
Delhi High Court · (2012) 7 AD 527 : (2012) 3 BC 201 : (2012) 189 DLT 180 : (2012) 2 JCC 1210
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 448, 506
High Courts22 Mar 2012Dismissed
Oriental Insurance Co. Ltd. Vs Naresh Kumar and Others
Delhi High Court · (2012) 4 TAC 241
Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 15, 165Motor Vehicles Act, 1988 — Section 133, 149(2), 180, 181, 3
High Courts22 Mar 2012
Sarvesh Saharawat Vs Poonam Tarawati
Delhi High Court · (2012) 03 DEL CK 0593
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts22 Mar 2012
Commissioner of Income Tax Vs New Delhi Hotels Ltd.
Delhi High Court · (2012) 345 ITR 1 : (2012) 208 TAXMAN 280
Income Tax Act, 1961 — Section 260A, 36(1), 36(2), 37
High Courts22 Mar 2012Dismissed
M/s Worldwide Logistics Survey and Inspection Group and Affiliates Vs Union of India and Others
Delhi High Court · (2012) 190 DLT 286 : (2012) 191 ECR 164 : (2012) 283 ELT 495
High Courts22 Mar 2012Dismissed
K L Madan Vs Satyam Finlease Pvt. Ltd. and Another
Delhi High Court · (2012) 2 BC 728 : (2012) 2 JCC 133
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Mar 2012Dismissed
Chandgiram Vs State
Delhi High Court · (2012) 4 AD 637
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 294, 397, 401, 482, 91Penal Code, 1860 (IPC) — Section 302, 323, 325, 34, 506