High Courts26 Mar 2012
Pal Enterprises Vs CIT
Delhi High Court · (2012) 209 TAXMAN 11
Income Tax Act, 1961 — Section 143(1), 148, 28, 80HHC, 80HHC(3)
COURT ARCHIVE
Delhi High Court judgments
1,36,048 judgments · page 4,350 of 6,803
High Courts26 Mar 2012Dismissed
State (N.C.T. of Delhi) Vs Ram Dayal @ Lamboo and Another
Delhi High Court · (2012) 4 AD 603
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts26 Mar 2012
Bajaj Allianz General Insurance Co. Ltd. Vs Smt. Shyama Devi @ Pushpa and Others
Delhi High Court · (2012) 03 DEL CK 0513
High Courts26 Mar 2012Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Hemlata and Others
Delhi High Court · (2012) 03 DEL CK 0512
High Courts26 Mar 2012Dismissed
Nafe Singh Vs Naresh Kumar
Delhi High Court · (2012) 03 DEL CK 0478
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Constitution of India, 1950 — Article 227
High Courts26 Mar 2012
Vijay Sehrawat Vs D.D.A.
Delhi High Court · (2012) 03 DEL CK 0423
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), 96Delhi Development Act, 1957 — Section 30, 31, 31C, 31EDelhi Land Reforms Act, 1954 — Section 85
High Courts26 Mar 2012Dismissed
Ideas Plus Ink Construction Pvt. Ltd Vs Delhi Development Authority and Another
Delhi High Court · (2012) 130 DRJ 62
Delhi Development Act, 1957 — Section 45(2)(b)
High Courts26 Mar 2012Dismissed
Ajay Bikram Singh Vs Delhi Development Authority
Delhi High Court · (2012) 192 DLT 136
Constitution of India, 1950 — Article 14
High Courts26 Mar 2012Dismissed
Rajiv Puri Vs Webneuron Services
Delhi High Court · (2012) 191 DLT 577
Arbitration and Conciliation Act, 1996 — Section 8
High Courts26 Mar 2012Allowed
New India Assurance Co. Ltd. Vs Mohd Ahad and Others
Delhi High Court · (2012) 03 DEL CK 0393
High Courts26 Mar 2012Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Saraswati Devi and Others
Delhi High Court · (2012) 03 DEL CK 0381
High Courts26 Mar 2012
Super Cassettes Industries Ltd. Vs Chief Commissioner of Income Tax
Delhi High Court · (2012) 207 TAXMAN 153
Income Tax Act, 1961 — Section 119, 119(2), 132, 132(3), 234A
High Courts26 Mar 2012
Commissioner of Income Tax Vs Sauer Danfoss Pvt. Ltd.
Delhi High Court · (2012) 4 AD 231 : (2012) 208 TAXMAN 50
Income Tax Act, 1961 — Section 234D, 254(2), 260A, 32(1)
High Courts26 Mar 2012
Ramesh Chandra Parida and Others Vs Sachdeva College Ltd. and Others
Delhi High Court · (2012) 7 AD 471
Criminal Procedure Code, 1973 (CrPC) — Section 177, 482Penal Code, 1860 (IPC) — Section 120B, 34, 403, 406, 420
High Courts26 Mar 2012
Bajaj Allianz General Insurance Company Ltd. Vs Aasma and Others
Delhi High Court · (2012) 03 DEL CK 0322
High Courts26 Mar 2012
New India Assurance Company Ltd. Vs Mohar Bai and Others
Delhi High Court · (2012) 03 DEL CK 0321
Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147
High Courts26 Mar 2012
Bajaj Allianz General Insurance Company Ltd. Vs Kusma Devi and Others
Delhi High Court · (2012) 03 DEL CK 0320
High Courts26 Mar 2012Allowed
North Delhi Power Ltd. Vs Indian Hydraulic Industries (P) Ltd.
Delhi High Court · (2012) 129 DRJ 644
Electricity Act, 2003 — Section 42
High Courts26 Mar 2012Allowed
New India Assurance Co. Ltd. Vs Indira and Others
Delhi High Court · (2012) 03 DEL CK 0300