High Courts27 Mar 2012Dismissed
Maharani Bagh Resident Welfare Association Vs Municipal Corp of Delhi and Others
Delhi High Court · (2012) 5 AD 745 : (2012) 189 DLT 761
Court Fees Act, 1870 — Section 17, 7Suits Valuation Act, 1887 — Section 8
COURT ARCHIVE
Delhi High Court judgments
1,36,053 judgments · page 4,349 of 6,803
High Courts27 Mar 2012
Bharat Jhamb and Others Vs State of NCT of Delhi
Delhi High Court · (2012) 03 DEL CK 0464
Penal Code, 1860 (IPC) — Section 120(B), 201, 307, 308, 34
High Courts27 Mar 2012Dismissed
Brijeshwar Jaiswal Vs SEBI
Delhi High Court · (2012) 6 AD 515 : (2012) 172 CompCas 372 : (2012) 189 DLT 766
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 181(4), 313Securities and Exchange Board of India Act, 1992 — Section 11(B), 12(1B), 27, 30(2)Securities and Exchange Board of India Regulations, 1999 — Regulation 10, 5, 5(1), 68(1), 71
High Courts27 Mar 2012Dismissed
Ajit Singh Yadav Vs State
Delhi High Court · (2012) 4 JCC 2400
Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts27 Mar 2012Allowed
Akhtar Khan @ Vicky Vs State
Delhi High Court · (2012) 3 JCC 1501
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 313
High Courts27 Mar 2012
I.M. Constructions Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2012) 210 TAXMAN 83
Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 142(1), 143(3), 147, 148, 148(1)
High Courts27 Mar 2012Dismissed
A.K. Tyagi Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0268
Cantonments Accounts Code, 1924 — Rule 14, 72, 72Cantonments Fund Servants Rules, 1937 — Rule 11, 11(2), 2Central Civil Services (Conduct) Rules, 1964 — Rule 3
High Courts27 Mar 2012Dismissed
Delhi Development Authority Vs M/s Jagdish Chander Khanna and Sons Engineers and Contractors
Delhi High Court · (2012) 03 DEL CK 0266
Arbitration and Conciliation Act, 1996 — Section 4
High Courts27 Mar 2012Allowed
Shri Vinod Kumar Mahajan Vs M/s. Selvedge and Others
Delhi High Court · (2012) 03 DEL CK 0185
Civil Procedure Code, 1908 (CPC) — Section 96Partnership Act, 1932 — Section 69
High Courts27 Mar 2012Dismissed
Rakesh Sharma Vs State Sanjay Sharma Vs State Govt. of Nct of Delhi and Others
Delhi High Court · (2012) CriLJ 4495 : (2012) 190 DLT 96 : (2012) 129 DRJ 450
Criminal Procedure Code, 1973 (CrPC) — Section 313, 372Evidence Act, 1872 — Section 106, 113A, 113B, 4Penal Code, 1860 (IPC) — Section 107, 109, 302, 304B, 306
High Courts27 Mar 2012Dismissed
Govt of NCT of Delhi and Others Vs Nez Begum Khan
Delhi High Court · (2012) 03 DEL CK 0157
High Courts27 Mar 2012Dismissed
Kulwant Singh and Others Vs The State
Delhi High Court · (2012) 4 AD 59
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 313Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts27 Mar 2012
Paramvir Rana Vs State and Others
Delhi High Court · (2012) 03 DEL CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 437(5), 439(1), 439(2)Penal Code, 1860 (IPC) — Section 120B, 149, 302, 304B, 34
High Courts27 Mar 2012
Sakeena Begum and Others Vs Miraj Ahmed
Delhi High Court · (2012) 03 DEL CK 0103
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Delhi Rent Control Act, 1958 — Section 14(1)
High Courts27 Mar 2012
Gyanender Singh Vs Narain Singh and Others
Delhi High Court · (2012) 190 DLT 469
Civil Procedure Code, 1908 (CPC) — Section 96Delhi Land Reforms Act, 1954 — Section 185, 23, 24, 3(11), 3(12)
High Courts27 Mar 2012Allowed
Satish Chandra Sanwalka and Others Vs M/s. Tinplate Dealers Association Pvt. Ltd. and Others
Delhi High Court · (2012) 5 AD 657 : (2012) 189 DLT 785 : (2012) 3 ILR Delhi 705
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100, 9, 96Companies Act, 1956 — Section 111, 111(1), 111(2), 111(4), 111(5)
High Courts26 Mar 2012Dismissed
Om Prakash Sharma Vs CBI
Delhi High Court · (2012) 3 AD 704 : (2012) 2 JCC 1223
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 160, 227, 294, 482, 91
High Courts26 Mar 2012Dismissed
Haji Malik Ghulam Ahmed Shah and Another Vs Jugal Kishore
Delhi High Court · (2012) 190 DLT 28
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 5 Rule 9(5), Order 9 Rule 13, 151
High Courts26 Mar 2012Dismissed
State Vs Sanjeev Jain and Others
Delhi High Court · (2012) 4 AD 52
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 498
High Courts26 Mar 2012Dismissed
Lady Cadet Shivanjali Sharma Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0583
Constitution of India, 1950 — Article 124(2), 217(1), 56, 67, 90