High Courts29 Mar 2012
G4s Security Services (India) Pvt. Ltd. (M/S) Vs G4s Krantikari Karamchari Union
Delhi High Court · (2012) 4 AD 249 : (2012) 134 FLR 377 : (2012) LLR 673
COURT ARCHIVE
Delhi High Court judgments
1,36,053 judgments · page 4,347 of 6,803
High Courts29 Mar 2012
ICICI Lombard General Insurance Co. Ltd. Vs Rehana and Others Rehana and Others Vs ICICI Lombard General Insurance Co. Ltd.
Delhi High Court · (2012) 03 DEL CK 0326
High Courts29 Mar 2012
Dr. Vikram Vinayek Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0313
Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts29 Mar 2012Allowed
Gyanender Rana Vs State Govt. of NCT of Delhi Inspector Abhinender Jain Vs State
Delhi High Court · (2012) 03 DEL CK 0312
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Mar 2012Dismissed
Madan Lal and Another Vs State
Delhi High Court · (2012) 129 DRJ 522 : (2012) 2 JCC 1276 : (2012) 1 JCC 365
Criminal Procedure Code, 1973 (CrPC) — Section 389, 482Penal Code, 1860 (IPC) — Section 376
High Courts29 Mar 2012Dismissed
Bimal Bharthwal Vs State though CBI Sanjay Verma Vs State though CBI and Others
Delhi High Court · (2012) 5 AD 436 : (2012) 3 ILR Delhi 711
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(2), 190, 190(1), 204
High Courts29 Mar 2012Dismissed
Director of Income Tax Vs Vishwa Jagriti Mission
Delhi High Court · (2013) 262 CTR 558
Income Tax Act, 1961 — Section 11, 12A, 12AA, 12AA(1), 143(3)
High Courts29 Mar 2012
CIT Vs EKL Appliances Ltd.
Delhi High Court · (2012) 250 CTR 264 : (2012) 345 ITR 241 : (2012) 209 TAXMAN 200
Income Tax Act, 1961 — Section 12(2), 143(3), 260A, 37(1), 57Income Tax Rules, 1962 — Rule 10B(1)
High Courts29 Mar 2012Dismissed
Union of India and Others Vs Shri Hemant Kumar Sharma and Others
Delhi High Court · (2012) 03 DEL CK 0216
Civil Service Regulations — Article 56Constitution of India, 1950 — Article 226
High Courts29 Mar 2012
Directorate of Education and Others Vs Ajit Kumar
Delhi High Court · (2012) 190 DLT 759
High Courts29 Mar 2012Dismissed
Prem Dass Vs State of Delhi
Delhi High Court · (2012) 03 DEL CK 0206
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 482Penal Code, 1860 (IPC) — Section 376, 506
High Courts29 Mar 2012Dismissed
UOI and Others Vs Bansi Dhar
Delhi High Court · (2012) 189 DLT 484 : (2012) 134 FLR 33
High Courts28 Mar 2012Dismissed
Shashi Kohli (Deceased through Legal Representtives) Vs Director of Education and Another
Delhi High Court · (2012) 03 DEL CK 0621
Constitution of India, 1950 — Article 14
High Courts28 Mar 2012Dismissed
Sonal Gupta Vs Vinayak Gupta
Delhi High Court · (2012) 190 DLT 40
Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts28 Mar 2012
Dev Dutt Sharma Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2012) 190 DLT 49
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7
High Courts28 Mar 2012Allowed
Parma Nand Vs Mani Ram Aggarwal and Others
Delhi High Court · (2012) 03 DEL CK 0468
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 22 Rule 10A, Order 23 Rule 1, Order 23 Rule 1(4), Order 6 Rule 17
High Courts28 Mar 2012Allowed
Krishna Devi (Since Dead) and Another Vs Kender Pal Singh
Delhi High Court · (2012) 190 DLT 43 : (2012) 1 RCR(Rent) 346
Delhi Rent Control Act, 1958 — Section 14(1), 25(B)(4), 25(B)(5), 25(B)(8)
High Courts28 Mar 2012
Commissioner of Income Tax Vs R.T.C.L. Ltd.
Delhi High Court · (2012) 348 ITR 120 : (2012) 208 TAXMAN 459
Income Tax Act, 1961 — Section 115JB, 115JB(2), 143(3), 154
High Courts28 Mar 2012Disposed Off
CIT Vs Jaico Financial Services (P) Ltd.
Delhi High Court · (2012) 03 DEL CK 0371
Income Tax Act, 1961 — Section 14A, 260A
High Courts28 Mar 2012Allowed
Union of India and Another Vs Navshakti Industries P. Ltd.
Delhi High Court · (2012) 191 DLT 167 : (2012) 286 ELT 667 : (2013) 20 GSTR 171
Civil Procedure Code, 1908 (CPC) — Section 80