High Courts30 Mar 2012
Harvinder Singh and Others Vs State and Others
Delhi High Court · (2012) 03 DEL CK 0148
Penal Code, 1860 (IPC) — Section 34, 406, 498
COURT ARCHIVE
Delhi High Court judgments
1,36,053 judgments · page 4,346 of 6,803
High Courts30 Mar 2012
Municipal Corporation of Delhi and Others Vs D.P. Ray
Delhi High Court · (2012) 03 DEL CK 0146
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Mar 2012Dismissed
Kamlesh Vs Jitender and Others
Delhi High Court · (2012) 03 DEL CK 0136
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Limitation Act, 1963 — Section 5
High Courts30 Mar 2012
Areva T and D India Ltd. Vs The Deputy Commissioner of Income Tax The Commissioner of Income Tax-II Vs Jai Parabolic Spring Ltd.
Delhi High Court · (2012) 5 AD 342 : (2012) 250 CTR 151 : (2012) 345 ITR 421
Finance (No. 2) Act, 1998 — Section 32Income Tax Act, 1961 — Section 143(3), 170, 260A, 263, 32Motor Vehicles Act, 1988 — Section 2
High Courts30 Mar 2012Dismissed
National Insurance Co. Ltd. Vs Pushpa Devi Aggrawal and Others
Delhi High Court · (2012) 03 DEL CK 0109
Constitution of India, 1950 — Article 136Motor Vehicles Act, 1988 — Section 149, 149(2), 149(4), 149(5), 149(7)
High Courts30 Mar 2012
Prashant Dutta and Another Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2012) 4 ILR Delhi 671
Motor Vehicles Act, 1988 — Section 147(1), 2(5), 2(7)
High Courts30 Mar 2012Dismissed
ESIC and Another Vs Sumi Samadder
Delhi High Court · (2012) 03 DEL CK 0051
High Courts30 Mar 2012
Amarjeet Singh Vs State Govt. of NCT of Delhi
Delhi High Court · (2012) 03 DEL CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 325, 326, 327, 328, 329
High Courts29 Mar 2012
Government of NCT of Delhi and Others Vs Satpal Singh
Delhi High Court · (2012) 132 DRJ 347
Prevention of Corruption Act, 1988 — Section 13, 7
High Courts29 Mar 2012
Housing and Urban Dev. Cor. Ltd. Vs Ansal Properties and Ind. Ltd.
Delhi High Court · (2012) 03 DEL CK 0578
Arbitration and Conciliation Act, 1996 — Section 8, 8(1)
High Courts29 Mar 2012Dismissed
Rizwan Ahmed Vs Directorate of Revenue Intelligence
Delhi High Court · (2012) 03 DEL CK 0560
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Customs Act, 1962 — Section 108Foreign Exchange Regulation Act, 1973 — Section 40
High Courts29 Mar 2012Dismissed
Sh. Harjeet Singh Vs Punjab and Sind Bank
Delhi High Court · (2012) 3 BC 121 : (2012) 190 DLT 85
Civil Procedure Code, 1908 (CPC) — Section 96Punjab High Court Rules and Orders — Rule 15
High Courts29 Mar 2012
Commissioner of Income Tax-IV Vs M/s. I.K. International Pvt. Ltd.
Delhi High Court · (2012) 206 TAXMAN 622
Income Tax Act, 1961 — Section 143(3), 2(11), 2(29A), 2(42A), 32Income Tax Rules, 1962 — Rule 46A
High Courts29 Mar 2012
SSP Aviation Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2012) 252 CTR 291 : (2012) 346 ITR 177 : (2012) 207 TAXMAN 260
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(1), 132A, 143(3), 153A
High Courts29 Mar 2012Dismissed
Rajesh Kumar Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2012) 129 DRJ 536 : (2012) 5 ILR Delhi 36 : (2012) 2 JCC 1282
Criminal Procedure Code, 1973 (CrPC) — Section 389, 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts29 Mar 2012Dismissed
Divyash Pandit Vs The Management of National Council for Cement and Building Materials
Delhi High Court · (2012) 5 AD 527 : (2012) 190 DLT 462 : (2012) 134 FLR 78 : (2012) LLR 463
Industrial Disputes Act, 1947 — Section 2
High Courts29 Mar 2012Dismissed
Pine Packaging (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2012) 250 CTR 45 : (2013) 356 ITR 222 : (2012) 209 TAXMAN 74
Income Tax Act, 1961 — Section 10A, 10B, 10C, 33B, 80HHB
High Courts29 Mar 2012Dismissed
Avenue Realties and Developers Pvt. Ltd. Vs Appropriate Authority of Income Tax Department
Delhi High Court · (2012) 189 DLT 200
Constitution of India, 1950 — Article 136, 226, 265, 32Income Tax Act, 1961 — Section 269UC, 269UD(1), 269UG, 269UHLand Acquisition Act, 1894 — Section 18
High Courts29 Mar 2012
M/s Pepsi Food P. Ltd. Vs State and Another
Delhi High Court · (2012) 3 JCC 2228
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(3), 16, 7
High Courts29 Mar 2012Dismissed
Anand Bhushan Vs R.A. Haritash
Delhi High Court · (2012) 4 ILR Delhi 657
Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 114ARight to Information Act, 2005 — Section 12, 18, 19(3), 19(8), 20