High Courts30 Mar 2012
Anil Kapoor Vs State and Others
Delhi High Court · (2012) 03 DEL CK 0610
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 403, 406, 418, 420, 468
COURT ARCHIVE
Delhi High Court judgments
1,36,053 judgments · page 4,344 of 6,803
High Courts30 Mar 2012Dismissed
Krishan Lal Vs Smt. Manju
Delhi High Court · (2012) 188 DLT 601
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13, 151Hindu Marriage Act, 1955 — Section 13(1), 24, 9Penal Code, 1860 (IPC) — Section 323, 34, 506
High Courts30 Mar 2012
Nirmaljit Singh Narula Vs Indijobs at Hubpages. Com and Others
Delhi High Court · (2012) 190 DLT 51 : (2012) 50 PTC 320
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 151Information Technology (Intermediaries Guidelines) Rules, 2011 — Rule 3(2), 3(3), 3(4), 3(5), 3(7)Information Technology Act, 2000 — Section 2(1), 69A, 79, 79(3)
High Courts30 Mar 2012
Sanjay Mittal and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0552
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts30 Mar 2012
Mrs. Saroj Gupta Vs M/s. Kunal Pipes (India) Pvt. Ltd.
Delhi High Court · (2012) 174 CompCas 446 : (2012) 113 SCL 522
Companies Act, 1956 — Section 433, 434, 439Contract Act, 1872 — Section 25, 25(3)Limitation Act, 1963 — Section 14, 18, 18(1)
High Courts30 Mar 2012
National Insurance Co. Ltd. Vs Madhu Sharma and Others
Delhi High Court · (2012) 03 DEL CK 0527
Motor Vehicles Act, 1988 — Section 140, 166
High Courts30 Mar 2012
ICICI Lombard General Insurance Co. Ltd. Vs Urmila and Others
Delhi High Court · (2012) 03 DEL CK 0526
High Courts30 Mar 2012
Inder Mohan Sachdeva Vs Usha International Ltd.
Delhi High Court · (2012) 189 DLT 5
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 8Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 36, 37(2), 38, 38(1)
High Courts30 Mar 2012Dismissed
National Insurance Co. Ltd. Vs Rajni Manocha and Others
Delhi High Court · (2012) 188 DLT 792 : (2012) 4 TAC 148
Evidence Act, 1872 — Section 114
High Courts30 Mar 2012
Smt. Shakti Mahajan and Others Vs UOI and Another
Delhi High Court · (2012) 03 DEL CK 0492
High Courts30 Mar 2012
ICICI Lombard General Insurance Co. Ltd. Vs Vibha Devi and Others
Delhi High Court · (2012) 03 DEL CK 0490
High Courts30 Mar 2012Dismissed
Rampati and Others Vs Shyambeer and Others New India Assurance Co. Ltd. Vs Rampati and Others
Delhi High Court · (2012) 189 DLT 144 : (2012) 3 TAC 790
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts30 Mar 2012
National Insurance Co. Ltd. Vs Geeta and Others
Delhi High Court · (2012) 190 DLT 473
Constitution of India, 1950 — Article 136Motor Vehicles Act, 1988 — Section 149, 149(1), 149(2), 149(4), 149(5)
High Courts30 Mar 2012Disposed Off
M/s Micolube India Limited Vs Rakesh Kumar Trading as Saurabh Industries and Others
Delhi High Court · (2013) 1 AD 542 : (2013) 198 DLT 120 : (2012) 50 PTC 161
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 13, 372Copyright Act, 1957 — Section 2
High Courts30 Mar 2012Dismissed
All India Retired Bank Employees Association and Others Vs Union of India and Others
Delhi High Court · (2012) 4 AD 1 : (2013) 2 SLJ 216
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19, 19(1)Constitution of India, 1950 — Article 12, 14, 19(1), 19(5), 21Employees Pension Regulations, 1995 — Regulation 2(2), 35(2)
High Courts30 Mar 2012
Mst. Imran Khan Vs Mohan Bhoyan and Others
Delhi High Court · (2012) 190 DLT 580
High Courts30 Mar 2012
Amrik Prasad Vs Sunil Kumar and Others New India Assurance Co. Ltd. Vs Amrik Parshad and Others
Delhi High Court · (2012) 03 DEL CK 0438
Motor Vehicles Act, 1988 — Section 168
High Courts30 Mar 2012Dismissed
New India Assurance Co. Ltd. Vs Smt. Mehar Jahan and Others
Delhi High Court · (2012) 03 DEL CK 0433
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a), 149(2)(b), 149(4)
High Courts30 Mar 2012Dismissed
Reliance General Insurance Co. Ltd Vs Nukala Shiva Chanderkala and Ors
Delhi High Court · (2012) 03 DEL CK 0432
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a), 149(2)(b), 149(4)