High Courts11 Apr 2012Dismissed
Dec Infosystems Pvt. Ltd. and Others Vs HCL Infosystems Ltd.
Delhi High Court · (2012) 04 DEL CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142
COURT ARCHIVE
Delhi High Court judgments
1,36,093 judgments · page 4,342 of 6,805
High Courts11 Apr 2012
Madan Mohan Sharma Vs State
Delhi High Court · (2012) 189 DLT 567
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts11 Apr 2012
Gail India Ltd. Vs Tarkeshwar Prasad Kharawar
Delhi High Court · (2012) 5 AD 603 : (2012) 189 DLT 763 : (2012) 4 LLJ 664 : (2012) LLR 562
Industrial Disputes Act, 1947 — Section 17B
High Courts11 Apr 2012Allowed
United India Insurance Co. Ltd. Vs Buchiya Devi and Others
Delhi High Court · (2012) 04 DEL CK 0074
High Courts11 Apr 2012
Krishna Dhawan Vs State and Another
Delhi High Court · (2012) 04 DEL CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4)
High Courts11 Apr 2012
Vijay Bajaj Vs State of NCT of Delhi and Another
Delhi High Court · (2012) 04 DEL CK 0068
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120A, 120B, 155(2), 156(1), 323
High Courts11 Apr 2012Dismissed
C.K. Jaffer Sharief Vs The State
Delhi High Court · (2012) 4 AD 214 : (2012) 191 DLT 479
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Penal Code, 1860 (IPC) — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19, 5(2), 7
High Courts11 Apr 2012Dismissed
Commissioner of Income Tax Vs Goodearth Foundation
Delhi High Court · (2012) 04 DEL CK 0037
Income Tax Act, 1961 — Section 12A, 147, 148
High Courts11 Apr 2012
Naib Subedar R.M. Bandyopadhyay Vs Union of India and Others
Delhi High Court · (2012) 04 DEL CK 0024
Army Act, 1950 — Section 39, 85Constitution of India, 1950 — Article 226, 226(2)Medical Service Regulations — Regulation 489
High Courts11 Apr 2012
Bhura Vs Puran Singh and Ors New India Assurance Co Ltd. Vs Bhura and Ors
Delhi High Court · (2012) 04 DEL CK 0010
High Courts10 Apr 2012
Matlum Ahmed and Another Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 190 DLT 364
High Courts10 Apr 2012
Baby Anjum Thr. Her Natural Guardian and Another Vs The Chief Executive Officer, BSES Rajdhani Power Ltd.
Delhi High Court · (2013) ACJ 882 : (2012) 189 DLT 1
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 338
High Courts10 Apr 2012Dismissed
Farid Qureshi Vs Union of India and Others S.P. Goel and Another Vs Union of India and Another
Delhi High Court · (2012) 189 DLT 72
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts10 Apr 2012
Dr. Deepak Kem Vs Jamia Millia Islamia University and Others
Delhi High Court · (2013) 1 AD 525
Constitution of India, 1950 — Article 311, 311(1)Jamia Millia Islamia Act, 1988 — Section 11, 11(2), 11(3), 11(4), 11(6)
High Courts10 Apr 2012Dismissed
Manohar Singh Vs NTPC
Delhi High Court · (2012) 04 DEL CK 0508
Constitution of India, 1950 — Article 16, 226Promotion Policy Rules — Rule 5.1, 6.4
High Courts10 Apr 2012
Pawan Kumar and Others Vs Govt. of NCT Delhi and Others
Delhi High Court · (2012) 04 DEL CK 0501
Constitution of India, 1950 — Article 226Delhi Professional Colleges or Institutions (Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and other Measures to Ensures Equity and Excellence) Act, 2007 — Section 6, 6(1), 6(13)
High Courts10 Apr 2012Dismissed
Narender Kumar Vs Union of India and Others
Delhi High Court · (2012) 4 ILR Delhi 728
Central Industrial Security Force Rules, 2001 — Rule 36, 37Constitution of India, 1950 — Article 226
High Courts10 Apr 2012Dismissed
All India Defence Services Advocates Association Vs UOI and Others
Delhi High Court · (2012) 04 DEL CK 0480
Emblems and Names (Prevention of Improper Use) Act, 1950 — Section 3
High Courts10 Apr 2012Allowed
Durga Builders P. Ltd. Vs Motor and General Finance Ltd. and Another
Delhi High Court · (2012) 04 DEL CK 0478
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6