High Courts10 Apr 2012Dismissed
Raj Singh Vs Kendriya Vidyalaya Sangathan and Others
Delhi High Court · (2012) 4 AD 329 : (2013) 2 SLJ 246
COURT ARCHIVE
Delhi High Court judgments
1,36,093 judgments · page 4,343 of 6,805
High Courts10 Apr 2012Allowed
Skyhawk Educational and Welfare Society (Regd.) and Anr Vs Directorate of Education and Ors
Delhi High Court · (2012) 189 DLT 449
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, Order 7 Rule 14(3), Order 8 Rule 1A(3), Order 8 Rule 6A(4)
High Courts10 Apr 2012Allowed
Delhi Transport Corporation Vs Ran Singh
Delhi High Court · (2012) 135 FLR 55 : (2012) LLR 791 : (2012) LLR 1200
Industrial Disputes Act, 1947 — Section 17B
High Courts10 Apr 2012Dismissed
Krishna Fruit and Vegetable Company Vs Secretary, APMC Ghazipur Subzi Mandi Delhi
Delhi High Court · (2012) 04 DEL CK 0453
Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 — Rule 17(1), 18(5)
High Courts10 Apr 2012Allowed
Sunil Kumari Vs Manoj and Others
Delhi High Court · (2012) 04 DEL CK 0446
High Courts10 Apr 2012Allowed
National Insurance Company Ltd. Vs Ashok Tyagi
Delhi High Court · (2012) 04 DEL CK 0441
High Courts10 Apr 2012
Satya Prakash and Another Through LRs. Vs Ghasi Ram Goel and Others
Delhi High Court · (2012) 189 DLT 101
Delhi Land Reforms Act, 1954 — Section 185, 85Land Acquisition Act, 1894 — Section 30, 31
High Courts10 Apr 2012Dismissed
Jagan Nath Sharma Vs MCD and Others
Delhi High Court · (2012) 04 DEL CK 0400
Constitution of India, 1950 — Article 226
High Courts10 Apr 2012Dismissed
Sh. Ashwani Bhatia Vs Sh. Suresh Rastogi and Another
Delhi High Court · (2012) 4 AD 315
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Punjab High Court Rules and Orders — Rule 15Transfer of Property Act, 1882 — Section 106
High Courts10 Apr 2012Dismissed
Anil @ Billota Vs State Govt. of NCT of Delhi
Delhi High Court · (2012) 04 DEL CK 0391
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 34, 392
High Courts10 Apr 2012Disposed Off
N.K.P. Salve Institute of Medical Sciences and Lata Mangeshkar Hospitaland Anr Vs Board of Governors in Supersession of Medical Council of India and Another
Delhi High Court · (2012) 04 DEL CK 0369
High Courts10 Apr 2012Dismissed
Om Prakash Sharma Vs MCD and Others
Delhi High Court · (2012) 04 DEL CK 0367
High Courts10 Apr 2012
Invitation Banquet Vs Jolly Invitation Banquet
Delhi High Court · (2012) 195 DLT 614 : (2012) 51 PTC 166
Delhi Police Act, 1978 — Section 112
High Courts10 Apr 2012Dismissed
State Vs Ramesh Sharma and Others
Delhi High Court · (2012) 3 JCC 2135
Penal Code, 1860 (IPC) — Section 107, 306, 313, 34
High Courts10 Apr 2012
Subhash Vs State
Delhi High Court · (2012) 04 DEL CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts10 Apr 2012
Pooja Vs Leeladhar
Delhi High Court · (2012) 04 DEL CK 0166
Hindu Marriage Act, 1955 — Section 24Penal Code, 1860 (IPC) — Section 34, 406, 498
High Courts10 Apr 2012Dismissed
Smt. Benu Berry Vs Jvg Finance Ltd. (Under Lqdn.)
Delhi High Court · (2013) 113 CLA 515 : (2012) 172 CompCas 546
Companies Act, 1956 — Section 531A, 536(2)Transfer of Property Act, 1882 — Section 53A
High Courts10 Apr 2012
Iffco Tokio General Insurance Co. Ltd. Vs Nisha Bai Arvind Devedekar and Others
Delhi High Court · (2012) 04 DEL CK 0152
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts10 Apr 2012
United India Insurance Co. Ltd. Vs Meena Gupta and Others
Delhi High Court · (2012) 04 DEL CK 0138
High Courts10 Apr 2012Dismissed
Harish Kumar Vs Sohan Singh Gusain DECD Thr L.Rs.
Delhi High Court · (2012) 04 DEL CK 0136
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Punjab High Court Rules and Orders — Rule 15Transfer of Property Act, 1882 — Section 106