High Courts13 Apr 2012Dismissed
U.O.I. and Another Vs R.K. Sharma
Delhi High Court · (2012) 04 DEL CK 0071
Sashastra Seema Bal Group A Combatised (General Duty) Officers Recruitment Rules, 2004 — Rule 10, 19
COURT ARCHIVE
Delhi High Court judgments
1,36,094 judgments · page 4,340 of 6,805
High Courts13 Apr 2012
Radhika Narang and Ors Vs Karan Raj Narang
Delhi High Court · (2012) 193 DLT 121 : (2012) 130 DRJ 102
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts13 Apr 2012
Bhagwan Singh Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 04 DEL CK 0046
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Land Acquisition Act, 1894 — Section 30, 31, 4
High Courts13 Apr 2012Dismissed
Oriental Insurance Company Limited Vs Master Shekhar and Others
Delhi High Court · (2012) 04 DEL CK 0020
High Courts13 Apr 2012
Ved Pal Vs Kuldeep Singh and Others
Delhi High Court · (2012) 04 DEL CK 0005
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)
High Courts12 Apr 2012
Emaar Mgf Construction Pvt. Ltd. Vs DDA and Others
Delhi High Court · (2012) 04 DEL CK 0456
Arbitration and Conciliation Act, 1996 — Section 11, 17, 9
High Courts12 Apr 2012Allowed
Ambrish Kumar Vs MCD and Another
Delhi High Court · (2012) 04 DEL CK 0427
Delhi Municipal Corporation Act, 1957 — Section 116G(2), 154(1)
High Courts12 Apr 2012Dismissed
National Insurance Co. Ltd. Vs Momina and Others
Delhi High Court · (2012) 04 DEL CK 0365
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a), 149(2)(b), 149(4)
High Courts12 Apr 2012Dismissed
State of NCT of Delhi Vs Hussain @ Raju
Delhi High Court · (2012) 04 DEL CK 0350
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts12 Apr 2012
Santosh Kumari Khanna Vs Delhi Development Authority
Delhi High Court · (2012) 189 DLT 28
High Courts12 Apr 2012Allowed
Bharti Gupta Ramola Vs Commissioner of Income Tax
Delhi High Court · (2012) 20 TAXMAN 762
Income Tax Act, 1961 — Section 10, 10(38), 2(29A), 2(42A), 22(2)
High Courts12 Apr 2012
Hans Enterprises Vs Airports Authority of India and Others
Delhi High Court · (2013) 18 GSTR 267
Finance Act, 1994 — Section 65(105), 65A
High Courts12 Apr 2012Allowed
National Building Construction Corporation Vs Essel Properties and Industries
Delhi High Court · (2012) 04 DEL CK 0210
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 171
High Courts12 Apr 2012Allowed
Supreme Court Bar Association (Regd.) Vs The Registrar of Societies and Others
Delhi High Court · (2012) 04 DEL CK 0199
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 13, 14, 2, 20, 29(A)Supreme Court Bar Association Rules — Rule 4
High Courts12 Apr 2012Allowed
Razuddin @ Raju Vs State of The NCT of Delhi
Delhi High Court · (2012) 04 DEL CK 0187
Penal Code, 1860 (IPC) — Section 302, 34, 397, 412
High Courts12 Apr 2012Dismissed
Ajay Kumar Narula Vs Union of India and Others
Delhi High Court · (2012) 04 DEL CK 0182
High Courts12 Apr 2012Dismissed
Saroor Shah Khan Vs Mohd Mehtab and Others
Delhi High Court · (2012) 04 DEL CK 0165
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Apr 2012Dismissed
Govt. of NCT of Delhi and Another Vs Sant Gurbaksh Singh
Delhi High Court · (2012) 04 DEL CK 0161
Land Acquisition Act, 1894 — Section 4
High Courts11 Apr 2012Allowed
Amol Tanaji Patil Vs State
Delhi High Court · (2012) 04 DEL CK 0505
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 394
High Courts11 Apr 2012Dismissed
Lovely Shoes Vs Indian Tourism Development Corporation
Delhi High Court · (2012) 04 DEL CK 0479