High Courts13 Apr 2012Allowed
Satish Kumar Vs Abdul Hamid and Others
Delhi High Court · (2012) 04 DEL CK 0415
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Delhi High Court judgments
1,36,094 judgments · page 4,339 of 6,805
High Courts13 Apr 2012
Pankaj @ Jaggi @ Dimple Vs State
Delhi High Court · (2012) 04 DEL CK 0411
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 380, 411
High Courts13 Apr 2012Dismissed
Sanjeev Gupta Vs State and Others
Delhi High Court · (2012) 04 DEL CK 0410
Penal Code, 1860 (IPC) — Section 308, 325, 34
High Courts13 Apr 2012
Ravinder Rathi Vs State of Delhi
Delhi High Court · (2012) 4 AD 133
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 201, 302, 34, 365, 392
High Courts13 Apr 2012Dismissed
The Commisisoner of Police and Others Vs Shri Surjeet Singh and Others
Delhi High Court · (2012) 04 DEL CK 0376
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Contract Act, 1872 — Section 73Delhi Police Act, 1978 — Section 140
High Courts13 Apr 2012Allowed
L and T Finance Ltd. Vs Braham Pal and Another
Delhi High Court · (2012) 194 DLT 534
Arbitration Act, 1940 — Section 34
High Courts13 Apr 2012Dismissed
Ramjiyawan Verma Vs The Narcotics Control Bureau
Delhi High Court · (2012) 04 DEL CK 0344
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 54, 61, 67
High Courts13 Apr 2012Dismissed
MCD Vs Indermeet Kaur Kochhar
Delhi High Court · (2012) 04 DEL CK 0334
Delhi Municipal Corporation Act, 1957 — Section 124(3), 126
High Courts13 Apr 2012Allowed
Naresh Kumar Vs Commissioner of Customs
Delhi High Court · (2012) 280 ELT 368
Customs Act, 1962 — Section 129E, 130
High Courts13 Apr 2012
M/s. Amit Brothers Vs Chief Engineer, R and D and Another
Delhi High Court · (2012) 04 DEL CK 0240
High Courts13 Apr 2012Dismissed
Virender Singh @ Podha @ Ticket Vs State (Govt of Nct) of Delhi
Delhi High Court · (2012) 3 ILR Delhi 735
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 302
High Courts13 Apr 2012
Samir Kohli and Others Vs Union of India and Others Pratibha Chopra Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 04 DEL CK 0185
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Rules, 1973 — Rule 77Delhi Development Act, 1957 — Section 12(1), 12(3), 3(1), 3(3), 41
High Courts13 Apr 2012Dismissed
Govt of NCT of Delhi and Others Vs Rajesh Kumar
Delhi High Court · (2012) 8 AD 200 : (2012) 189 DLT 261
Penal Code, 1860 (IPC) — Section 147, 292, 323, 325, 34
High Courts13 Apr 2012Dismissed
Kalinga Power Corporation Ltd. Vs Union of India and Others
Delhi High Court · (2012) 04 DEL CK 0112
High Courts13 Apr 2012Dismissed
Manoj Kumar Bhatt and Another Vs Sewak Ram
Delhi High Court · (2012) 189 DLT 570
Delhi Rent Control Act, 1958 — Section 14(1), 14(6), 25A, 25B, 25B(2)
High Courts13 Apr 2012Dismissed
Manoj Kumar Bhatt and Another Vs Chand Kishore Sharma and Another
Delhi High Court · (2012) 04 DEL CK 0110
Delhi Rent Control Act, 1958 — Section 14(1), 14(6), 25A, 25B, 25B(2)
High Courts13 Apr 2012Dismissed
Manoj Kumar Bhatt and Another Vs Raj Kumari and Another
Delhi High Court · (2012) 04 DEL CK 0109
Delhi Rent Control Act, 1958 — Section 14(1), 14(6), 25A, 25B, 25B(4)
High Courts13 Apr 2012
M/s. Aravali International Vs Jammu and Kashmir Bank Ltd. and Others
Delhi High Court · (2012) 4 AD 331
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, 151
High Courts13 Apr 2012
Smt. Gurcharan Grewal and Another Vs Dr. (Mrs.) Adarsh Bajaj and Another
Delhi High Court · (2012) 195 DLT 88
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A, Order 8 Rule 6A(4), 151Limitation Act, 1963 — Article 54, 3Specific Relief Act, 1963 — Section 15, 27
High Courts13 Apr 2012Dismissed
Shri Megh Nath and Others Vs Shri Rajnish Gupta
Delhi High Court · (2012) 04 DEL CK 0086
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 96Contract Act, 1872 — Section 74