High Courts17 Apr 2012Dismissed
Bijender Singh and Another Vs Govt. of NCT and Another
Delhi High Court · (2012) 190 DLT 340
Administrative Tribunals Act, 1985 — Section 21(1)Constitution of India, 1950 — Article 14, 16(1)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,337 of 6,805
High Courts17 Apr 2012Disposed Off
Times Internet Ltd. Vs Jonathan S. and Another
Delhi High Court · (2012) 51 PTC 195
Copyright Act, 1957 — Section 2(c)
High Courts17 Apr 2012Dismissed
New India Assurance Co. Ltd. Vs Kusum Lalta and Others
Delhi High Court · (2012) 04 DEL CK 0219
High Courts17 Apr 2012Dismissed
Damodar Valley Corpn. and Others Vs Modh Rafique Ansari and Another
Delhi High Court · (2012) 190 DLT 307
Right to Information Act, 2005 — Section 20, 20(1)
High Courts17 Apr 2012Dismissed
3-W International Vs Ashok Kumar Sehdev
Delhi High Court · (2012) 04 DEL CK 0179
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(109), 14(2), 6A
High Courts17 Apr 2012Allowed
National Insurance Co. Ltd. Vs Rekha Tyagi and Others
Delhi High Court · (2012) 04 DEL CK 0176
Motor Vehicles Act, 1988 — Section 140, 140(3), 140(4), 163APenal Code, 1860 (IPC) — Section 279, 304, 337
High Courts17 Apr 2012
Indian Telecom Service Association and Others Vs Union of India and Others S.K. Talware Vs Union of India MTNL Executive Welfare Association Vs Union of India and Another
Delhi High Court · (2012) 189 DLT 556
Central Civil Services (Pension) Rules, 1972 — Rule 37A, 37A(1), 37A(12), 37A(13), 37A(14)
High Courts17 Apr 2012
Atul Kumar Vs M/s Koshika Telecom Limited and Others
Delhi High Court · (2012) 2 BC 671 : (2012) 188 DLT 693 : (2012) 4 ILR Delhi 741
Contempt of Courts Act, 1971 — Section 11, 12, 12(1), 12(4), 19Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 30
High Courts17 Apr 2012Dismissed
Niranjan Patel Vs UOI
Delhi High Court · (2012) 4 AD 221
Criminal Procedure Code, 1973 (CrPC) — Section 228, 41Extradition Act, 1962 — Section 2, 25, 29, 31(1), 4Penal Code, 1860 (IPC) — Section 109, 120B, 420, 467, 468
High Courts17 Apr 2012
Kavita Dass Vs NCT of Delhi and Another
Delhi High Court · (2012) 4 AD 542 : (2012) 3 ILR Delhi 747
Penal Code, 1860 (IPC) — Section 141, 441, 442, 448, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 17, 17, 18, 19
High Courts17 Apr 2012
Subhashini Mishra and Another Vs Mahaveer Parshad and Another
Delhi High Court · (2012) 04 DEL CK 0018
Motor Vehicles Act, 1988 — Section 163A
High Courts17 Apr 2012
Jawaharlal Nehru Co-Operative Housing Society Ltd. Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2012) 04 DEL CK 0013
High Courts17 Apr 2012Dismissed
Shoukat Rai Malhotra and Another Vs Dellatora Enterprises Ltd. and Another
Delhi High Court · (2012) 04 DEL CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts16 Apr 2012Dismissed
Holiday Home Vs R.P. Kapur Huf
Delhi High Court · (2012) 189 DLT 538
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 116
High Courts16 Apr 2012Dismissed
Satish Kumar Sushil Vs Bal Govind Rohtgi
Delhi High Court · (2012) 04 DEL CK 0497
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Punjab High Court Rules and Orders — Rule 15Transfer of Property Act, 1882 — Section 106
High Courts16 Apr 2012Dismissed
Sunil Kumar Vs Pinki and Another
Delhi High Court · (2012) 4 AD 252 : (2012) 193 DLT 104
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts16 Apr 2012Dismissed
State Vs Vikas Sharma
Delhi High Court · (2012) 188 DLT 773 : (2012) 2 DMC 175
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts16 Apr 2012Dismissed
State Vs Rajender Pal Singh @ Kaka and Anr
Delhi High Court · (2012) 04 DEL CK 0467
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts16 Apr 2012Dismissed
M/s Halidram Manufacturing Company Pvt. Ltd. Vs M/s DLF Commercial Complexes Limited
Delhi High Court · (2012) 193 DLT 410
Arbitration and Conciliation Act, 1996 — Section 11, 16, 5, 7, 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151