High Courts12 Mar 2012

Deepak Kumar Vs State

Delhi High Court · (2012) 130 DRJ 566 : (2012) 3 ILR Delhi 413 : (2012) 2 JCC 914

Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 64, 7(A)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 19, 19(3)
High Courts12 Mar 2012Dismissed

State Vs Narinder Kumar @ Bhallu

Delhi High Court · (2012) 3 AD 557

Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Evidence Act, 1872 — Section 106Limitation Act, 1963 — Section 5
High Courts12 Mar 2012

Delhi Development Authority Vs S.C. Gautam

Delhi High Court · (2012) 5 AD 627 : (2012) 189 DLT 322 : (2012) 128 DRJ 567

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1), 10(2), 10(5)Central Motor Vehicles Rules, 1989 — Rule 19Constitution of India, 1950 — Article 235, 309, 311