High Courts07 Mar 2012Allowed

Raj Kumari Garg Vs S.M. Ezaz and Others

Delhi High Court · (2012) 190 DLT 741 : (2012) 129 DRJ 284

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11, 151Contract Act, 1872 — Section 202Limitation Act, 1963 — Article 58, 10, 11, 12, 13
High Courts07 Mar 2012Dismissed

Simran Ahluwalia Vs State

Delhi High Court · (2012) 3 AD 315 : (2012) 166 PLR 20

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 156, 156(3), 173, 190Penal Code, 1860 (IPC) — Section 120B, 420, 466, 467, 471