High Courts06 Mar 2012Allowed
Indira Devi and Others Vs Sheetal Makan and Others
Delhi High Court · (2012) 03 DEL CK 0656
Motor Vehicles Act, 1988 — Section 140, 163(A), 163(A)(1), 166
COURT ARCHIVE
Delhi High Court judgments
1,35,927 judgments · page 4,363 of 6,797
High Courts06 Mar 2012Allowed
Ajay Kumar and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0595
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts06 Mar 2012Dismissed
Mohit Tiwari Vs Govt. of NCT of Delhi
Delhi High Court · (2012) 129 DRJ 317
Delhi Land Revenue Act, 1954 — Section 26
High Courts06 Mar 2012Dismissed
Govt. of NCT of Delhi Vs M/s. Nav Nirman Construction Company and Another
Delhi High Court · (2012) 03 DEL CK 0507
Arbitration and Conciliation Act, 1996 — Section 11, 34
High Courts06 Mar 2012Allowed
Meena Saxena Vs Shahid Khan and Others
Delhi High Court · (2012) 03 DEL CK 0487
Evidence Act, 1872 — Section 165Motor Vehicles Act, 1988 — Section 158(6), 166(4), 168, 169Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts06 Mar 2012
Subhash Chand Saini and Others Vs Ved Prakash and Others
Delhi High Court · (2012) 190 DLT 71
Delhi Rent Control Act, 1958 — Section 14(1), 14(5), 38Evidence Act, 1872 — Section 102, 103, 104, 105
High Courts06 Mar 2012
Shah Alam and Ors Vs State and Others
Delhi High Court · (2012) 03 DEL CK 0448
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307, 324, 34, 452
High Courts06 Mar 2012
Sunita Sinha and Another Vs M/s Leela Builders Pvt. Ltd. and Others
Delhi High Court · (2012) 03 DEL CK 0435
High Courts06 Mar 2012Dismissed
Kamini Vadhera Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 03 DEL CK 0416
High Courts06 Mar 2012Allowed
Khandelwal Oil Company Vs Indian Oil Corporation Ltd and Others
Delhi High Court · (2012) 03 DEL CK 0410
High Courts06 Mar 2012Dismissed
Harsh Kumar and Others Vs Man Mohan and Others
Delhi High Court · (2012) 5 AD 450 : (2012) 188 DLT 536
High Courts06 Mar 2012Dismissed
Ali Hussain Khan Vs Mahinder Pal Singh
Delhi High Court · (2012) 187 DLT 681
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Land Acquisition Act, 1894 — Section 4, 6
High Courts06 Mar 2012Allowed
S. Nagrajan Vs State
Delhi High Court · (2012) 2 JCC 1356
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 397, 399, 482Penal Code, 1860 (IPC) — Section 272, 273, 324, 328Prevention of Food Adulteration Act, 1954 — Section 17
High Courts06 Mar 2012Allowed
National Insurance Company Ltd. Vs Omwati and Others
Delhi High Court · (2012) 03 DEL CK 0391
High Courts06 Mar 2012Allowed
Badrun Nisha Vs Bhordiya Girdhar and Others
Delhi High Court · (2012) 03 DEL CK 0390
High Courts06 Mar 2012Allowed
Virender Kumar and Another Vs Satender Kumar Sharma and Others
Delhi High Court · (2012) 03 DEL CK 0389
Motor Vehicles Act, 1988 — Section 163A
High Courts06 Mar 2012
Commissioner of Income Tax Vs Arens Developers and Engg.
Delhi High Court · (2012) 207 TAXMAN 173
Income Tax Act, 1961 — Section 260A, 55A
High Courts06 Mar 2012Dismissed
Kapil Sahani Vs Santok Singh
Delhi High Court · (2012) 03 DEL CK 0363
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts06 Mar 2012Dismissed
Anand Prakash And Ors Vs Consolidation Officer Basant Vihar
Delhi High Court · (2012) 3 AD 534
Delhi Holdings (Consolidation and Prevention of Fragmentation) Rules, 1959 — Rule 6East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14(1), 42
High Courts06 Mar 2012
Dinesh Kumar Rathore Vs Babita and Others
Delhi High Court · (2012) 130 DRJ 644
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)