High Courts25 Apr 2012Allowed
Kamal @ Manu Vs State of NCT of Delhi
Delhi High Court · (2012) 04 DEL CK 0384
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,327 of 6,805
High Courts25 Apr 2012Dismissed
CIT Vs Imperial Fastners P. Ltd.
Delhi High Court · (2012) 04 DEL CK 0383
Income Tax Act, 1961 — Section 10(2)(v), 115JB, 260A, 30, 31
High Courts25 Apr 2012Dismissed
Delhi Transport Corporation Vs Balraj Singh (Deceased) Through LRs.
Delhi High Court · (2012) 04 DEL CK 0382
Industrial Disputes Act, 1947 — Section 11A
High Courts25 Apr 2012Disposed Off
Kailash Juneja Vs Preeti Juneja
Delhi High Court · (2012) 04 DEL CK 0380
High Courts25 Apr 2012Dismissed
Vijendra Singh Vs A Bandyopadhyay and Others
Delhi High Court · (2012) 04 DEL CK 0374
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts25 Apr 2012Dismissed
Samarjit Singh Chattha Vs Fashion Flare and Others
Delhi High Court · (2012) 04 DEL CK 0373
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 2 Rule 1Specific Relief Act, 1963 — Section 19(b)
High Courts25 Apr 2012
M/s A.R. Khanna and Sons Vs Delhi Development Authority and Another
Delhi High Court · (2012) 04 DEL CK 0372
Arbitration Act, 1940 — Section 30, 33
High Courts25 Apr 2012Allowed
Kavita Chaudhri (Dr.) Vs Eveneet Singh and Anr
Delhi High Court · (2012) 7 AD 331 : (2012) 188 DLT 755 : (2012) 2 DMC 1 : (2012) 130 DRJ 83
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, 151Contempt of Courts Act, 1971 — Section 11, 12Hindu Adoptions and Maintenance Act, 1956 — Section 18, 23
High Courts25 Apr 2012
Vijay Aggarwal Vs UOI
Delhi High Court · (2012) 3 JCC 1919
Penal Code, 1860 (IPC) — Section 324, 326, 354
High Courts25 Apr 2012Dismissed
A.G. Holdings (P.) Ltd. Vs Income Tax Officer
Delhi High Court · (2012) 207 TAXMAN 117
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142(1), 143(1), 143(2), 143(3)
High Courts25 Apr 2012Dismissed
Madhusudan Jagota and Another Vs Surender Kumar Makkar and Another Subhash Jagota Vs Surender Kumar Makkar and Others
Delhi High Court · (2012) 04 DEL CK 0292
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts25 Apr 2012Dismissed
Pradeep Kumar Saxena Vs Prashant Vihar
Delhi High Court · (2012) 04 DEL CK 0281
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Apr 2012Dismissed
GS Bhatia and Another Vs Taran Jeet Kaur
Delhi High Court · (2012) 04 DEL CK 0280
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Apr 2012Dismissed
Delhi Development Authority Vs Amarjeet Singh
Delhi High Court · (2012) 04 DEL CK 0266
Constitution of India, 1950 — Article 21
High Courts25 Apr 2012
Mahesh Kumar Vs Kishore Kumar and Others
Delhi High Court · (2012) 04 DEL CK 0264
High Courts25 Apr 2012Allowed
Suresh Kaul Vs State NCT of Delhi and Another
Delhi High Court · (2012) 04 DEL CK 0226
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Apr 2012Dismissed
Mahabir Prasad Rungta Vs State (Govt. NCT of Delhi)
Delhi High Court · (2012) 04 DEL CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 216, 227, 362, 397, 401Penal Code, 1860 (IPC) — Section 120B, 409, 420, 468, 471
High Courts25 Apr 2012Dismissed
Kanchan Kumari and Others Vs All India Council For Technical Education and Others
Delhi High Court · (2012) 04 DEL CK 0164
High Courts25 Apr 2012
Nitesh Kumar Kedia Vs Commissioner of Customs Import and General
Delhi High Court · (2012) 10 AD 194 : (2012) 191 DLT 660 : (2012) 192 ECR 237 : (2012) 284 ELT 321
Criminal Procedure Code, 1973 (CrPC) — Section 164Customs Act, 1962 — Section 108, 111, 112(b)
High Courts25 Apr 2012
Dilip Kumar Vs Govt of NCT of Delhi and Others
Delhi High Court · (2012) 04 DEL CK 0144