High Courts27 Apr 2012Allowed
Madan Singh and Another Vs D.T.C. and Another
Delhi High Court · (2012) 04 DEL CK 0075
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,325 of 6,805
High Courts27 Apr 2012Dismissed
National Insurance Co. Ltd. Vs Komal and Others
Delhi High Court · (2012) 04 DEL CK 0061
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 41 Rule 14, Order 41 Rule 22, Order 41 Rule 23, Order 41 Rule 33Constitution of India, 1950 — Article 141Interest Act, 1978 — Section 3
High Courts27 Apr 2012Dismissed
National Insurance Co. Ltd. Vs Chander Dutt and Others
Delhi High Court · (2012) 04 DEL CK 0060
High Courts27 Apr 2012Allowed
National Insurance Co. Ltd. Vs Sewa Ram and Others
Delhi High Court · (2012) 04 DEL CK 0056
High Courts27 Apr 2012Dismissed
United India Insurance Co. Vs Kanwar Lal and Others
Delhi High Court · (2012) 04 DEL CK 0039
High Courts27 Apr 2012Dismissed
Inder Singh Bist Vs State
Delhi High Court · (2012) 4 ILR Delhi 253
Criminal Procedure Code, 1973 (CrPC) — Section 161, 299, 397, 401, 432Evidence Act, 1872 — Section 40, 41, 42, 43Penal Code, 1860 (IPC) — Section 302, 304B, 307, 34, 498A
High Courts27 Apr 2012Dismissed
National Insurance Co. Ltd. Vs Bhateri and O Rs.
Delhi High Court · (2012) 04 DEL CK 0028
High Courts27 Apr 2012Allowed
Murari Lal Vs Tila Ram@ Dila Ram @ Dhula Ram Lata Sharma Thr. Murari Lal Vs Tila Ram and Others
Delhi High Court · (2012) 04 DEL CK 0027
High Courts27 Apr 2012Allowed
Nisha Devi and Others Vs Krishan Avtar and Others
Delhi High Court · (2012) ACJ 1594
High Courts26 Apr 2012Allowed
Raj Kaur and Others Vs Pankaj Kumar and Others
Delhi High Court · (2012) 04 DEL CK 0465
High Courts26 Apr 2012Allowed
BSNL and Another Vs Raj Kumar and Another
Delhi High Court · (2012) 04 DEL CK 0409
Bharat Sanchar Nigam Limited (Conduct, Discipline and Appeal) Rules, 2006 — Rule 33, 33A, 33B
High Courts26 Apr 2012Dismissed
Sunita Gupta Vs M/s Shori Lal Chemicals
Delhi High Court · (2012) 195 DLT 414
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts26 Apr 2012Dismissed
New India Assurance Company Ltd. Vs Harjit Singh and Others
Delhi High Court · (2012) 04 DEL CK 0360
Motor Vehicles Act, 1988 — Section 149(2)(a)
High Courts26 Apr 2012Dismissed
Prem Lata Vs Central Information Commission and Others
Delhi High Court · (2012) 130 DRJ 330 : (2012) 3 RCR(Civil) 421
Constitution of India, 1950 — Article 226, 227Right to Information Act, 2005 — Section 18, 18(3), 19, 19(3), 2(f)
High Courts26 Apr 2012
MMTC Limited Vs International Commodities Export Corporation of New York
Delhi High Court · (2012) 4 AD 677
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 73, 74
High Courts26 Apr 2012
In Re: Mohd Afsar Shahid Ahmed
Delhi High Court · (2012) 04 DEL CK 0303
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304
High Courts26 Apr 2012Dismissed
Harinder Pal Singh Chawla Vs Vineet Tiwari and Another
Delhi High Court · (2012) 04 DEL CK 0295
Specific Relief Act, 1963 — Section 6
High Courts26 Apr 2012Dismissed
Walchand Nagar Industries Ltd. Vs Cement Corporation of India
Delhi High Court · (2012) 2 ARBLR 219
Arbitration and Conciliation Act, 1996 — Section 28, 34, 37Limitation Act, 1963 — Section 3(2)(b)
High Courts26 Apr 2012Dismissed
UOI and Others Vs Amar Pal Singh
Delhi High Court · (2012) 04 DEL CK 0293
Arbitration and Conciliation Act, 1996 — Section 8
High Courts26 Apr 2012Allowed
Oriental Insurance Co. Ltd. Vs Sonika and Others
Delhi High Court · (2012) 04 DEL CK 0279
Civil Procedure Code, 1908 (CPC) — Section 151, 152