High Courts27 Apr 2012
Sudhir Kumar Mehta Vs Mamta Mehta
Delhi High Court · (2012) 04 DEL CK 0482
Hindu Marriage Act, 1955 — Section 13(1), 28
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,323 of 6,805
High Courts27 Apr 2012Allowed
Pradeep Pant and Another Vs Govt of NCT Delhi
Delhi High Court · (2012) 129 DRJ 674 : (2012) 5 ILR Delhi 485
Hindu Marriage Act, 1955 — Section 13B(1)
High Courts27 Apr 2012Allowed
Jugal Kishore Vs State Govt. of Nct of Delhi
Delhi High Court · (2012) 04 DEL CK 0436
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302
High Courts27 Apr 2012Disposed Off
The Commissioner Of Income Tax. Vs Sahara India Housing Corporation Ltd.
Delhi High Court · (2012) 04 DEL CK 0426
Income Tax Act, 1961 — Rule 8, 14A
High Courts27 Apr 2012Allowed
Management of DDA Vs P.O. Labour Court, Tis Hazari and Another
Delhi High Court · (2012) LLR 590
High Courts27 Apr 2012Dismissed
Kajal Sengupta Vs M/s. Ahlcon Ready Mix Concrete, Division of Ahluwalia Contract (India) Limited
Delhi High Court · (2013) 2 Crimes 531 : (2012) 189 DLT 518 : (2012) 132 DRJ 86
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 205(2), 251, 317Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Apr 2012Dismissed
Rajeev Bakshi Vs State of NCT and Another
Delhi High Court · (2012) 189 DLT 489
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts27 Apr 2012Allowed
Sandeep Dixit Vs State
Delhi High Court · (2013) 1 AD 407 : (2012) 190 DLT 600
Criminal Procedure Code, 1973 (CrPC) — Section 227, 293, 397, 401, 482Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 120B, 466, 468, 469, 471
High Courts27 Apr 2012Dismissed
Sachin @ Ajay Kumar Vs State
Delhi High Court · (2012) 04 DEL CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 304, 325
High Courts27 Apr 2012Dismissed
Sunny Vs Sujata
Delhi High Court · (2012) 4 AD 732 : AIR 2012 Delhi 146 : (2012) 5 ILR Delhi 491
Hindu Marriage Act, 1955 — Section 13, 13B, 13B(1), 13B(2), 14
High Courts27 Apr 2012Dismissed
Sh. Rinku Aggarwal Vs Smt. Kanta Kumari
Delhi High Court · (2012) 04 DEL CK 0343
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts27 Apr 2012
N.D.M.C. and O Rs. Vs I.C. Malhotra and Another
Delhi High Court · (2012) 3 ILR Delhi 759
High Courts27 Apr 2012Dismissed
Ravi Prakash Garg Vs Jaswant Singh Jaiswal
Delhi High Court · (2013) 1 RCR(Rent) 642
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25(B)(4)Stamp Act, 1899 — Section 35
High Courts27 Apr 2012Disposed Off
Polyplex Corporation Ltd Vs CIT
Delhi High Court · (2012) 04 DEL CK 0305
Income Tax Act, 1961 — Section 115JA, 115JB, 14A, 28, 28(iiic)
High Courts27 Apr 2012Allowed
Rohit Shekhar Vs Narayan Dutt Tiwari and Another
Delhi High Court · AIR 2012 Delhi 151 : (2012) 189 DLT 105 : (2012) 2 DMC 378 : (2012) 2 RCR(Criminal) 889
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 11 Rule 8, Order 12 Rule 8, Order 16 Rule 8, Order 18 Rule 16Constitution of India, 1950 — Article 14, 21, 51AEvidence Act, 1872 — Section 112, 114
High Courts27 Apr 2012Allowed
Satish Kumar Vs M/s Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 04 DEL CK 0288
High Courts27 Apr 2012Dismissed
Ms. Nayan Bharti Vs Dr. S.S. Srivastava and Others
Delhi High Court · (2013) 134 DRJ 595
Hindu Succession Act, 1956 — Section 23, 6, 8
High Courts27 Apr 2012
Mrs. Rama Mukherjee Vs Escorts Ltd.
Delhi High Court · (2012) 3 BC 427
Negotiable Instruments Act, 1881 (NI) — Section 138, 2, 6, 64, 72
High Courts27 Apr 2012Dismissed
Shri Vikas Gupta Vs Sh. Rohit Sikri
Delhi High Court · (2012) 04 DEL CK 0276
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, 151Limitation Act, 1963 — Section 5