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Delhi High Court judgments

1,36,095 judgments · page 4,324 of 6,805

High Courts27 Apr 2012Dismissed

Noor Salim Rana Vs State

Delhi High Court · (2012) 190 DLT 192

Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 164, 438Penal Code, 1860 (IPC) — Section 364A, 406, 420
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High Courts27 Apr 2012Dismissed

Anand Jain and Others Vs State

Delhi High Court · (2013) 1 AD 411 : (2013) 1 AD 239 : (2012) 190 DLT 134

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 320, 482Evidence Act, 1872 — Section 114(e)Penal Code, 1860 (IPC) — Section 323, 324, 34, 427
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High Courts27 Apr 2012

Surjeet Singh Vs State and Another

Delhi High Court · (2012) 5 AD 173 : (2012) 189 DLT 460 : (2012) 2 DMC 326

Constitution of India, 1950 — Article 226, 32Domestic Violence Act, 1995 — Section 3(3)Hindu Minority and Guardianship Act, 1956 — Section 13, 13(2), 6
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High Courts27 Apr 2012

CIT Vs Vinay Mittal

Delhi High Court · (2012) 208 TAXMAN 106

Income Tax Act, 1961 — Section 2(14), 2(29A), 2(29B), 2(42A), 2(42B)Securities and Exchange Board of India Regulations — Regulation 18
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