COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,326 of 6,805

High Courts26 Apr 2012Disposed Off

Mahendri Devi Vs DDA

Delhi High Court · (2012) 04 DEL CK 0274

High Courts26 Apr 2012Allowed

Punjab National Bank Vs Satender Kumar Garg

Delhi High Court · (2012) 04 DEL CK 0265

Criminal Procedure Code, 1973 (CrPC) — Section 399, 401(2), 482Penal Code, 1860 (IPC) — Section 500

High Courts26 Apr 2012Allowed

Manmohan Singh Vs The State (G.N.C.T. of Delhi)

Delhi High Court · (2012) 04 DEL CK 0255

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 172, 172(1)Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307

High Courts26 Apr 2012Dismissed

Banarsi Devi Through L.Rs. (Smt.) Vs Financial Commissioner and Others

Delhi High Court · (2012) 7 AD 164

High Courts26 Apr 2012Dismissed

Man Singh @ Mannu Vs Mohd Ibrahim and Another

Delhi High Court · (2012) 04 DEL CK 0227

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25BEvidence Act, 1872 — Section 116

High Courts26 Apr 2012Allowed

Lov Kad Vs Mukesh and Others

Delhi High Court · (2012) 04 DEL CK 0223

High Courts26 Apr 2012Dismissed

Walchandnagar Industries Ltd. Vs Cement Corporation of India

Delhi High Court · (2012) 2 ARBLR 219

Arbitration and Conciliation Act, 1996 — Section 28, 34, 37Limitation Act, 1963 — Section 3(2)(b)

High Courts26 Apr 2012

Prithi Pal Singh and Others Vs State of Delhi

Delhi High Court · (2012) 04 DEL CK 0148

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 406, 498A

High Courts26 Apr 2012Dismissed

Filo Interior Decorations Pvt. Ltd. Vs L.K. Modi and Others

Delhi High Court · (2012) 04 DEL CK 0142

Civil Procedure Code, 1908 (CPC) — Section 10, 25

High Courts26 Apr 2012Dismissed

Sahni international Pvt. Ltd. and Another Vs Nisha Raj and Others

Delhi High Court · (2012) 04 DEL CK 0131

Income Tax Act, 1961 — Section 230(A), 269, 269UC, 269UD, 269UD(1)Specific Relief Act, 1963 — Section 20

High Courts26 Apr 2012Allowed

Chandra Devi and Others Vs New India Assurance Co Ltd. and Others

Delhi High Court · (2013) ACJ 1684

High Courts26 Apr 2012

National Thermal Power Corporation Ltd. Vs Siemens Atiengesellschaft

Delhi High Court · (2012) 2 ARBLR 321 : (2012) 194 DLT 262

Arbitration Act, 1940 — Section 30Arbitration and Conciliation Act, 1996 — Section 16(2), 16(3), 19(2), 28(1), 28(3)Constitution of India, 1950 — Article 14, 15

High Courts26 Apr 2012

Pawan Singhal and Others Vs Gauri Shankar Deora and Another

Delhi High Court · (2012) 04 DEL CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Penal Code, 1860 (IPC) — Section 118, 138, 139, 406, 420

High Courts26 Apr 2012Allowed

Tata AIG General Insurance Co. Ltd. Vs Ram Babu and Others Ram Babu and Others Vs Tata AIG General Insurance

Delhi High Court · (2012) 04 DEL CK 0079

Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304A

High Courts26 Apr 2012

Titan Industries Ltd. Vs M/s Ramkumar Jewellers

Delhi High Court · (2012) 04 DEL CK 0077

Copyright Act, 1957 — Section 17(b)Criminal Procedure Code, 1973 (CrPC) — Section 340

High Courts26 Apr 2012Allowed

New India Assurance Ltd. Vs Gunjan and Others

Delhi High Court · (2012) 04 DEL CK 0076

Motor Vehicles Act, 1988 — Section 166

High Courts26 Apr 2012Dismissed

Phool Kesri Vs State and Another

Delhi High Court · (2012) 04 DEL CK 0048

Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A

High Courts26 Apr 2012Dismissed

Vijay Laxmi Vs State and Others

Delhi High Court · (2012) 04 DEL CK 0042

Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 307, 324, 34, 376(2), 392

High Courts26 Apr 2012Allowed

Magicon Impex Pvt. Ltd. Vs Megnostar Telecommunications Pvt. Ltd.

Delhi High Court · AIR 2012 Delhi 164 : (2013) 176 CompCas 238 : (2012) 189 DLT 502 : (2013) 120 SCL 85

Companies Act, 1956 — Section 529, 529A, 530Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4)

High Courts25 Apr 2012Dismissed

Zakat Foundation of India Vs Union of India and Ors

Delhi High Court · (2012) 190 DLT 393

Constitution of India, 1950 — Article 312, 320(3)