High Courts25 Apr 2012
S. Harbant Singh Sahni and Another Vs Smt. Vinod Sikari
Delhi High Court · (2012) 7 AD 513 : (2012) 189 DLT 215
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,328 of 6,805
High Courts25 Apr 2012Dismissed
Reliance Infratel Ltd. Vs Bal Kishan Gupta
Delhi High Court · (2012) 04 DEL CK 0078
High Courts25 Apr 2012Dismissed
Debjyoti Gupta Vs Indiabulls Securities Ltd. and Another
Delhi High Court · (2012) 04 DEL CK 0064
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 28Securities Contracts (Regulation) Act, 1956 — Section 9
High Courts25 Apr 2012Dismissed
The Government of India, Ministry of Petroleum and Natural Gas Vs Cairn Energy India Pty Ltd and Others
Delhi High Court · (2012) 04 DEL CK 0063
Arbitration and Conciliation Act, 1996 — Section 34, 9
High Courts24 Apr 2012Dismissed
State Trading Corporation of India Vs Indian Sugar Mills
Delhi High Court · (2012) 04 DEL CK 0489
Arbitration Act, 1940 — Section 30, 33, 39Contract Act, 1872 — Section 56Sales of Goods Act, 1930 — Section 23, 23(1), 23(2)
High Courts24 Apr 2012Dismissed
Ashok Kumar Vs Delhi Transport Corporation
Delhi High Court · (2012) 04 DEL CK 0452
High Courts24 Apr 2012
Krishan Vs R.K. Virmani, Air Customs Officer
Delhi High Court · (2012) 192 ECR 356 : (2013) 288 ELT 366 : (2012) 5 ILR Delhi 168
Civil Procedure Code, 1908 (CPC) — Section 132Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 244, 244(1), 244(2)
High Courts24 Apr 2012
Sanjay Gupta Vs Ram Prasad
Delhi High Court · (2012) 4 AD 727
Income Tax Act, 1961 — Section 16(c), 269UL, 34A
High Courts24 Apr 2012Dismissed
Jyotsana Parashar Vs H.R. Kaushik
Delhi High Court · (2012) 04 DEL CK 0349
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142(b)
High Courts24 Apr 2012Disposed Off
X Minor Thr. Father Vs State of NCT of Delhi
Delhi High Court · (2012) 04 DEL CK 0348
Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts24 Apr 2012Dismissed
Jogesh Sehgal and Others Vs State and Another
Delhi High Court · (2012) 04 DEL CK 0347
Criminal Procedure Code, 1973 (CrPC) — Section 397(1), 397(3), 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts24 Apr 2012Dismissed
Haji Mohd. Bashir @ Mohd. Yusuf and Another Vs State and Another
Delhi High Court · (2012) 3 JCC 1587
Criminal Procedure Code, 1973 (CrPC) — Section 374, 482Penal Code, 1860 (IPC) — Section 307, 323, 34Probation of Offenders Act, 1958 — Section 11(2)
High Courts24 Apr 2012Dismissed
Rajbir Sharma and Ors Vs Sudhir Saran Bhatnagar
Delhi High Court · (2012) 04 DEL CK 0326
High Courts24 Apr 2012Dismissed
Azeem Investment (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2012) 23 TAXMAN 353
Income Tax Act, 1961 — Section 260A, 68
High Courts24 Apr 2012Dismissed
Kant Kumar Sharma Vs Arun Kumar Goel
Delhi High Court · (2012) 195 DLT 492
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts24 Apr 2012Dismissed
Omwati and Another Vs Ranbir Singh and Others
Delhi High Court · (2012) 04 DEL CK 0285
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Penal Code, 1860 (IPC) — Section 323, 34, 506
High Courts24 Apr 2012Dismissed
Pramod Kumar Gola Vs Directorate of Enforcement
Delhi High Court · (2012) 04 DEL CK 0263
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Foreign Exchange Regulation Act, 1973 — Section 56
High Courts24 Apr 2012Dismissed
Commissioner of Income Tax Vs Anant Jain
Delhi High Court · (2012) 21 TAXMAN 19
Income Tax Act, 1961 — Section 17(3)(i), 17(3)(ii), 5, 5(1), 5(1)(c)
High Courts24 Apr 2012Dismissed
Sepoy Rohtash Singh Vs Union of India and Others
Delhi High Court · (2012) 130 DRJ 110
Army Act, 1950 — Section 164(2), 69Constitution of India, 1950 — Article 226