COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,329 of 6,805

High Courts24 Apr 2012

Ghanshyam Dass Soni and Another Vs Sundri Apparels (India) Pvt. Ltd.

Delhi High Court · (2013) 5 AD 264 : (2013) 196 DLT 196

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 5, 151General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 114

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High Courts24 Apr 2012Dismissed

Aeltemesh Rein Vs Ashok Kumar

Delhi High Court · (2012) 04 DEL CK 0230

Penal Code, 1860 (IPC) — Section 279, 338

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High Courts24 Apr 2012Dismissed

Azeem Investment (P) Ltd. Vs Commissioner of Income Tax

Delhi High Court · (2012) 252 CTR 217 : (2012) 208 TAXMAN 220

Income Tax Act, 1961 — Section 260A, 68

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High Courts24 Apr 2012Dismissed

M/s. New India Assurance Co. Ltd. Vs Jagdish Lal and Others

Delhi High Court · (2012) 04 DEL CK 0220

Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a), 149(2)(b), 149(4)

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High Courts24 Apr 2012Dismissed

Shri Amarjeet Singh Vs The State and Ors

Delhi High Court · (2012) 04 DEL CK 0209

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High Courts24 Apr 2012Dismissed

Gkw Ltd. Vs Life Insurance Corpn. of India and Another

Delhi High Court · (2012) 04 DEL CK 0184

Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 7

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High Courts24 Apr 2012

Inderjeet Singh and Anr Vs State of Delhi and Others

Delhi High Court · (2012) 04 DEL CK 0070

Constitution of India, 1950 — Article 14, 226Motor Vehicles Act, 1988 — Section 73, 74, 74(1)

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High Courts24 Apr 2012Allowed

Laxmi Narain @ Rajesh Vs State

Delhi High Court · (2012) 2 DMC 283

Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A

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High Courts24 Apr 2012

Deepak Khosla Vs Montreaux Resorts Pvt Ltd and Others

Delhi High Court · (2012) 5 ILR Delhi 117

Adjudicator Act, 1908 — Section 88BAdvocates Act, 1961 — Section 32, 34Civil Procedure Code, 1908 (CPC) — Section 37, 41, 41(6)

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High Courts24 Apr 2012Dismissed

BSES Yamuna Power Ltd. Vs Torhi Singh

Delhi High Court · (2012) 04 DEL CK 0041

Constitution of India, 1950 — Article 14, 226

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High Courts24 Apr 2012Dismissed

Tajinder Pal Singh Vs State and Others

Delhi High Court · (2012) 04 DEL CK 0030

Criminal Procedure Code, 1973 (CrPC) — Section 125, 256, 362, 482

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High Courts24 Apr 2012

Shakuntala Chawla Vs Om Prakash Chawla and Another

Delhi High Court · (2012) 04 DEL CK 0011

Evidence Act, 1872 — Section 92Limitation Act, 1963 — Section 17

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High Courts23 Apr 2012

Darshan Singh and Others Vs UOI and Others

Delhi High Court · (2012) 04 DEL CK 0468

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4Land Acquisition Act, 1894 — Section 11, 18

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High Courts23 Apr 2012Dismissed

Jyoti Dua and Others Vs DSSSB and Others Poonam Vs GNCT of Delhi and Others

Delhi High Court · (2012) 129 DRJ 493

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High Courts23 Apr 2012Dismissed

Sushila Devi Vs Than Singh

Delhi High Court · (2012) 04 DEL CK 0434

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 9 Rule 9Delhi Land Reforms Act, 1954 — Section 185

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High Courts23 Apr 2012Dismissed

Judge Pal Khera Vs Chand Rani Khera and Others

Delhi High Court · (2012) 04 DEL CK 0433

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High Courts23 Apr 2012Dismissed

Sh. Manoj Kumar Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2012) 5 ILR Delhi 63

Central Civil Services (Leave) Rules, 1972 — Rule 19

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High Courts23 Apr 2012Disposed Off

Commissioner of Income Tax - VI, New Delhi Vs Usha International Limited

Delhi High Court · (2012) 251 CTR 28 : (2012) 210 TAXMAN 61

Companies Act, 1956 — Section 211(3A)Evidence Act, 1872 — Section 114Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 148

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High Courts23 Apr 2012Dismissed

Anita Vs State of NCT of Delhi Yashoda Devi and Another Vs State Atul Sharma Vs State and Others

Delhi High Court · (2013) 1 JCC 276 : (2012) 1 JCC 276

Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 149, 302, 307, 308, 34

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High Courts23 Apr 2012Dismissed

Money Growth Investment And Consultants Pvt. Ltd. Vs Income Tax Officer

Delhi High Court · (2012) 207 TAXMAN 191

Income Tax Act, 1961 — Section 131, 139(1), 142(1), 143(1), 143(2)

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