High Courts23 Apr 2012Dismissed
Sant Lal Vs Rajinder Kumar
Delhi High Court · (2012) 189 DLT 137
Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,331 of 6,805
High Courts23 Apr 2012Dismissed
Constable Anil Kumar Vs Govt. of Delhi and Others
Delhi High Court · (2012) 189 DLT 592
Constitution of India, 1950 — Article 226
High Courts23 Apr 2012Allowed
Narinder Kumar and Others Vs CIT and Others
Delhi High Court · (2012) 189 DLT 307 : (2013) 212 TAXMAN 105
Income Tax Act, 1961 — Section 144, 144(3), 264Limitation Act, 1963 — Section 5
High Courts23 Apr 2012Dismissed
Syed Shabbir Ali Vs UPSC
Delhi High Court · (2012) 04 DEL CK 0044
Right to Information Act, 2005 — Section 19
High Courts23 Apr 2012
R.K.Kapoor Vs Union of India
Delhi High Court · (2012) 04 DEL CK 0043
Administrative Tribunals Act, 1985 — Section 20, 21
High Courts23 Apr 2012Dismissed
Sardar Pal Singh Vs Kalu Ram Sisodia and Another
Delhi High Court · (2012) 04 DEL CK 0021
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 96Delhi Rent Control Act, 1958 — Section 1Transfer of Property Act, 1882 — Section 106
High Courts23 Apr 2012Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Manju Devi and Others
Delhi High Court · (2012) 04 DEL CK 0007
High Courts23 Apr 2012Allowed
Shriram General Insurance Co. Ltd. Vs Smt. Hanufa Bibi and Others
Delhi High Court · (2012) 04 DEL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts23 Apr 2012
V.L.S. Finance Ltd. Vs Sunair Hotels Ltd. and Others
Delhi High Court · (2012) 109 CLA 155 : (2012) 171 CompCas 451 : (2012) 3 CompLJ 97 : (2012) 113 SCL 536
Companies Act, 1956 — Section 10F, 235, 237, 250, 397Criminal Procedure Code, 1973 (CrPC) — Section 161, 340Income Tax Act, 1961 — Section 131
High Courts20 Apr 2012Allowed
Afsar and Anwar Vs State
Delhi High Court · (2012) 5 ILR Delhi 469
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 34
High Courts20 Apr 2012Dismissed
Veera Vs State
Delhi High Court · (2012) 04 DEL CK 0490
Arms Act, 1959 — Section 25, 54, 59Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts20 Apr 2012Dismissed
Shri Mashkoor Ahmed Vs Union of India and Others
Delhi High Court · (2013) 1 SCT 568
National Small Industries Corporation Limited (Control and Appeal) Rules, 1968 — Rule 5, 5(X), 9Payment of Gratuity Act, 1972 — Section 4(6), 7(3), 7(3A)
High Courts20 Apr 2012
Somnath Manocha Vs Punjab and Sindh Bank and Another
Delhi High Court · AIR 2012 Delhi 168 : (2012) 189 DLT 32 : (2012) 129 DRJ 654
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, Order 34 Rule 4, Order 34 Rule 5, Order 34 Rule 6Limitation Act, 1963 — Article 62Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17, 2(1)
High Courts20 Apr 2012Dismissed
Smt. Nirmala Kwatra Vs Indian Oil Corporation Ltd. and Others
Delhi High Court · (2012) 04 DEL CK 0473
High Courts20 Apr 2012Dismissed
Govt of NCT of Delhi and Others Vs Sm Bhasker and Another
Delhi High Court · (2012) 04 DEL CK 0455
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(1)Limitation Act, 1963 — Section 5
High Courts20 Apr 2012Dismissed
Nawab Khan Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 04 DEL CK 0451
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(2)
High Courts20 Apr 2012
Shanmuga Patro Vs Ministry of Finance
Delhi High Court · (2012) 2 BC 717 : (2012) 189 DLT 132
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4, 5, 5(1), 5(2)
High Courts20 Apr 2012Allowed
Poonam Devi and Others Vs Birju Yadav @ Bachhu and Others
Delhi High Court · (2012) 04 DEL CK 0432
High Courts20 Apr 2012
In Tarvo Technologies Ltd. and Others Vs Aramex India P. Ltd.
Delhi High Court · (2012) 04 DEL CK 0414
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Apr 2012
Rati Pal Saroj Vs CBI
Delhi High Court · (2012) 04 DEL CK 0408
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2)