High Courts30 Apr 2012
Ram Rati and Others Vs Devender Singh and Others
Delhi High Court · (2012) 04 DEL CK 0287
Civil Procedure Code, 1908 (CPC) — Section 30Motor Vehicles Act, 1988 — Section 158(6), 166(4), 168
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,322 of 6,805
High Courts30 Apr 2012Dismissed
Indrawati and Others Vs Virender Kumar and Others
Delhi High Court · (2012) 04 DEL CK 0286
Evidence Act, 1872 — Section 68Land Acquisition Act, 1894 — Section 30, 31, 4
High Courts30 Apr 2012
Mohan Singh and Others Vs State NCT of Delhi
Delhi High Court · (2012) 04 DEL CK 0278
Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts30 Apr 2012Dismissed
Sarva Mitter Kataria Vs Gaon Sabha, Burari
Delhi High Court · (2012) 5 AD 61
Delhi Land Reforms Act, 1954 — Section 185, 81, 81(1), 81(2)
High Courts30 Apr 2012Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Neeru Sain and Others
Delhi High Court · (2012) 130 DRJ 561
High Courts30 Apr 2012Dismissed
G.N.C.T.D. of Delhi and Another Vs K. Srivatsan
Delhi High Court · (2012) 04 DEL CK 0270
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 16Central Civil Services (Pension) Rules, 1972 — Rule 69(1), 9, 9(6)
High Courts30 Apr 2012Dismissed
Atma Ram Properties P. Ltd Vs M/s Escorts Ltd
Delhi High Court · (2012) 04 DEL CK 0258
Companies Act, 1956 — Section 2(9)Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(b), 17, 39
High Courts30 Apr 2012
Rohan Mehta Vs Shri V.K. Sharma and Others Reserve Bank of India Vs Ms JVG Finance Ltd.
Delhi High Court · (2012) 04 DEL CK 0251
Companies Act, 1956 — Section 234, 235, 446, 542, 542(1)
High Courts30 Apr 2012Dismissed
M/s Krishna Sweet House Vs Shri Gurbhej Singh @ Happy and Others
Delhi High Court · (2012) 04 DEL CK 0249
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 114(i), 63, 73Income Tax Act, 1961 — Section 131
High Courts30 Apr 2012
Ritu Pran Vs Central Bureau of Investigation
Delhi High Court · (2012) 04 DEL CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 391, 397, 398, 399, 400Penal Code, 1860 (IPC) — Section 420, 465, 471
High Courts30 Apr 2012Allowed
Kishan Lal and Another Vs State of Delhi Surender @ Bobby Vs State
Delhi High Court · (2013) 1 JCC 300 : (2012) 1 JCC 300
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34
High Courts30 Apr 2012
CIT Vs Vishal Gupta
Delhi High Court · (2012) 210 TAXMAN 65
Income Tax Act, 1961 — Section 133A, 139, 142(1), 142(2), 143
High Courts30 Apr 2012Dismissed
Ratan Singh (Deceased) Th: His Legal Representatives Vs Shanti Devi
Delhi High Court · (2012) 04 DEL CK 0155
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts30 Apr 2012Dismissed
Praveen and Others Vs State
Delhi High Court · (2012) 4 AD 711
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 157, 159, 313Evidence Act, 1872 — Section 134
High Courts30 Apr 2012Dismissed
D.D.A. Vs M/s Purnima Dutta Chaudhary and Another
Delhi High Court · (2012) 04 DEL CK 0149
Delhi Development Act, 1957 — Section 29(2)
High Courts30 Apr 2012
Shyam Sunder Vs Union of India and Others
Delhi High Court · (2012) 04 DEL CK 0137
High Courts30 Apr 2012
Commissioner of Income Tax Vs Promain Ltd.
Delhi High Court · (2012) 210 TAXMAN 38
Income Tax Act, 1961 — Section 132, 158BC, 158BD, 254(2)Income Tax Rules, 1962 — Rule 112(2)
High Courts30 Apr 2012Dismissed
Sushil @ Monu Vs State
Delhi High Court · (2012) 4 AD 393 : (2012) 190 DLT 572
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 313, 428, 482Penal Code, 1860 (IPC) — Section 34, 342, 382, 392, 397
High Courts30 Apr 2012Allowed
In The Matter of Araav Porwal Vs The Mother International School and Anr
Delhi High Court · (2012) 04 DEL CK 0054
Right of Children to Free and Compulsory Education Act, 2009 — Section 2(n)(iii)