High Courts01 May 2012Dismissed
UOI Vs A.R. Khanna and Sons
Delhi High Court · (2012) 05 DEL CK 0590
Arbitration Act, 1940 — Section 30, 33
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,320 of 6,805
High Courts01 May 2012Dismissed
Sneh Lata Gulliya Vs R.K. Gupta and Others
Delhi High Court · AIR 2012 Delhi 117
Criminal Procedure Code, 1973 (CrPC) — Section 340Transfer of Property Act, 1882 — Section 53(A)
High Courts01 May 2012
National Insurance Co. Ltd Vs Gaje Singh and Others
Delhi High Court · (2012) ACJ 2346
High Courts01 May 2012Dismissed
Ravi kumar Jain Vs DDA and Others
Delhi High Court · (2012) 5 AD 291
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 3 Rule 4, Order 41 Rule 9, 107(2)Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14
High Courts01 May 2012Dismissed
Municipal Corporation of Delhi Vs Natraj Construction Company
Delhi High Court · (2012) 8 AD 203 : (2012) 189 DLT 276
Arbitration and Conciliation Act, 1996 — Section 34
High Courts01 May 2012Dismissed
Jasbir Singh Vs Kishan Lal
Delhi High Court · (2012) 05 DEL CK 0523
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts01 May 2012Dismissed
Agrbandhu Footwears P. Ltd Vs Dayanand Jain
Delhi High Court · (2012) 05 DEL CK 0522
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, 151
High Courts01 May 2012Dismissed
Orient Clothing Company Private Limited Vs State Bank of Bikaner and Jaipur and Others
Delhi High Court · (2012) 5 AD 678
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(2)
High Courts01 May 2012Allowed
Oriental Insurance Co. Ltd. Vs Smt. Anara Devi and Others
Delhi High Court · (2013) ACJ 2069
Motor Vehicles Act, 1988 — Section 147(1), 147(3), 149, 163A
High Courts01 May 2012Dismissed
Uttar Pradesh State Road Transport Corporation Vs Master Neeraj
Delhi High Court · (2012) 05 DEL CK 0467
Motor Vehicles Act, 1988 — Section 166
High Courts01 May 2012Allowed
Dinesh Singh and Anr Vs Rama Nand Singh and Ors
Delhi High Court · (2012) 05 DEL CK 0466
High Courts01 May 2012Dismissed
M/s. Lalit Associates Vs Reckkit and Benkiser (India) Limited
Delhi High Court · AIR 2012 Delhi 108
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 1, 18
High Courts01 May 2012Allowed
Mohan Kumar Vs Union of India and Others
Delhi High Court · (2012) 190 DLT 68
High Courts01 May 2012
WG. CRD. (RETD.) V.A. Joshi and Others Vs Union of India and Another
Delhi High Court · (2012) 5 AD 157
Aircraft Act, 1934 — Section 4, 5(2), 5A, 7, 8(2)Aircraft Rules, 1937 — Rule 28A, 3(43), 3(45), 3(46), 3(9)Ancient Monuments and Archaeological Sites and Remains Rules, 1959 — Rule 8
High Courts01 May 2012Allowed
Shri Santu Vs Gaon Sabha Gadaipur and Others
Delhi High Court · (2012) 05 DEL CK 0393
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 202Powers of Attorney Act, 1882 — Section 1A, 2
High Courts01 May 2012Dismissed
Harish and Another Vs Lt. Governor, NCT of Delhi and Others
Delhi High Court · (2012) 190 DLT 76
Delhi School Education Rules, 1973 — Rule 101, 101(2)
High Courts01 May 2012Dismissed
Managing Committee Naval Public School Vs Neera Chopra
Delhi High Court · (2012) 05 DEL CK 0355
High Courts01 May 2012Dismissed
National Instt. of Technology Trust Vs Official Liquidator
Delhi High Court · (2012) 174 CompCas 513 : (2012) 114 SCL 489
Companies Act, 1956 — Section 446, 446(2), 483, 531, 531AEvidence Act, 1872 — Section 91, 92Registration Act, 1908 — Section 49
High Courts01 May 2012Allowed
Sugriv Tyagi Vs State
Delhi High Court · (2012) 05 DEL CK 0293
Penal Code, 1860 (IPC) — Section 325, 34
High Courts01 May 2012
K.K. Aggarwal and Others Vs Avanta Management Services (India) Pvt. Ltd.
Delhi High Court · (2012) 05 DEL CK 0291
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10