High Courts02 May 2012Dismissed

S.K. Jain Vs M.G. Attri

Delhi High Court · (2012) CriLJ 2785 : (2012) 190 DLT 120

Criminal Procedure Code, 1973 (CrPC) — Section 173Customs Act, 1962 — Section 105, 108Evidence Act, 1872 — Section 10, 106, 24, 25, 30
High Courts02 May 2012Dismissed

Abdul Mutalib Vs Union of India and Others

Delhi High Court · (2013) 1 AD 416 : (2012) 10 AD 482 : (2012) 192 DLT 119

Civil Procedure Code, 1908 (CPC) — Section 80Delhi Municipal Corporation Act, 1957 — Section 477, 478Specific Relief Act, 1963 — Section 41
High Courts01 May 2012

Dinesh Kumar Vs Govt. of Nct of Delhi

Delhi High Court · (2012) CriLJ 2959 : (2012) 129 DRJ 502 : (2012) 2 JCC 1367

Constitution of India, 1950 — Article 14, 19, 21Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(3), 4Penal Code, 1860 (IPC) — Section 120B, 216A, 302, 363, 364A