High Courts03 May 2012Allowed
Kumud and Others Vs National Insurance Company Limited and Others
Delhi High Court · (2012) 05 DEL CK 0279
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,318 of 6,805
High Courts03 May 2012Dismissed
United India Insurance Co. Ltd. Vs Satpal and Others
Delhi High Court · (2013) 4 ALLMR 44
Motor Vehicles Act, 1988 — Section 147(5), 149(1)
High Courts03 May 2012
U.V. Uttamchandani Vs University of Delhi and Another
Delhi High Court · (2012) 5 AD 791 : (2012) 190 DLT 239
High Courts03 May 2012Dismissed
Life Insurance Corporation of India Vs M/s. Shrishti Properties P. Ltd.
Delhi High Court · (2012) 05 DEL CK 0082
Delhi Rent Control Act, 1958 — Section 14(1), 15(1), 27
High Courts03 May 2012
Chhotey Singh Vs Rajinder Singh Malik
Delhi High Court · (2012) 05 DEL CK 0081
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 May 2012
Jasmeet Singh Vs Guru Nanak Institute of Management and Anr
Delhi High Court · (2012) 05 DEL CK 0043
High Courts03 May 2012Dismissed
Shailender Kumar and Ors Vs Delhi High Court and Anr
Delhi High Court · (2012) 189 DLT 524
High Courts02 May 2012Allowed
Oriental Insurance Co. Ltd. Vs Aditi Jain and Others
Delhi High Court · (2012) 05 DEL CK 0643
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 34Motor Vehicles Act, 1988 — Section 171Penal Code, 1860 (IPC) — Section 279, 304A
High Courts02 May 2012
GRS Roadlines Pvt. Ltd. Vs Manisha Kumbhar and Others
Delhi High Court · (2012) 05 DEL CK 0642
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 May 2012
Dimension Next Infocom (P) Ltd Vs Samsung India Electronics Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0571
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 9 Rule 8Evidence Act, 1872 — Section 70
High Courts02 May 2012Dismissed
M/s National Thermal Power Corporation Vs M/s Techno Electric and Engineering Co. Ltd.
Delhi High Court · (2012) 2 ARBLR 198 : (2012) 189 DLT 733
Arbitration Act, 1940 — Section 14, 20, 28, 30, 33
High Courts02 May 2012Dismissed
Master Shanker Vs Shri Suresh Kumar and Others Shri Suresh Kumar Vs Master Shanker
Delhi High Court · (2012) 05 DEL CK 0451
Motor Vehicles Act, 1988 — Section 2(30)
High Courts02 May 2012Allowed
Rajinder Singh Vs R.M. Soni and Ors
Delhi High Court · (2012) 5 ILR Delhi 256
High Courts02 May 2012Allowed
National Insurance Company Limited Vs Sarojini Devi and Others
Delhi High Court · (2012) 05 DEL CK 0447
High Courts02 May 2012Dismissed
Rajeev Kumar Bansal Vs Union of India and Others
Delhi High Court · (2012) 190 DLT 356
Central Reserve Police Force Rules, 1955 — Rule 27, 31Constitution of India, 1950 — Article 226
High Courts02 May 2012
Dewan Chand Builders P. Ltd. and Others Vs Ashoka Estates P. Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0439
High Courts02 May 2012Allowed
Jagson International Ltd Vs CIT
Delhi High Court · (2012) 5 AD 748 : (2012) 189 DLT 720
Income Tax Act, 1961 — Section 143(1)(a), 143(3), 147, 148, 80(1)(3)
High Courts02 May 2012Disposed Off
M/s. Hotel Waman Vs Union of India Union of India Vs Ramdev Kumar Chittlangia and Sons and Others
Delhi High Court · (2012) 05 DEL CK 0365
High Courts02 May 2012Dismissed
Inderjeet Arya and Another Vs ICICI Bank Ltd.
Delhi High Court · (2012) 5 ILR Delhi 218
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 11, 17, 25Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482