High Courts04 May 2012Allowed
Iffco Tokio General Insurance Co. Ltd. Vs Ram Swaroop and Others
Delhi High Court · (2012) 05 DEL CK 0394
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,316 of 6,805
High Courts04 May 2012Dismissed
Ravi Prakash and Others Vs State
Delhi High Court · (2012) 3 Crimes 536 : (2012) 2 JCC 1434
Criminal Procedure Code, 1973 (CrPC) — Section 438, 82, 83Penal Code, 1860 (IPC) — Section 323, 34, 427, 452, 506
High Courts04 May 2012Allowed
Prem Lata Alfrad Vs Mata Din and Others
Delhi High Court · (2012) 05 DEL CK 0278
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4Motor Vehicles Act, 1988 — Section 168
High Courts04 May 2012Allowed
Guggan Singh and Another Vs Sushila Solanki and Others
Delhi High Court · (2012) 05 DEL CK 0277
High Courts04 May 2012Allowed
Abdul Rahim Alias Indori Vs State of NCT of Delhi
Delhi High Court · (2012) 190 DLT 155
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 142, 154, 155Penal Code, 1860 (IPC) — Section 302, 365
High Courts04 May 2012Allowed
Karan Verma Vs State Govt. of NCT of Delhi
Delhi High Court · (2012) 05 DEL CK 0269
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 302
High Courts04 May 2012
Mukesh Kumar Vs State
Delhi High Court · (2012) 5 AD 48 : (2012) 3 JCC 1557
Penal Code, 1860 (IPC) — Section 302, 404
High Courts04 May 2012Dismissed
Canon India P. Limited Vs Value Added Tax Officer and Another Infres Methodex Ltd. Vs Value Added Tax Officer and Others
Delhi High Court · (2012) 189 DLT 529 : (2012) 52 VST 65
Delhi Value Added Tax Act, 2004 — Section 32
High Courts04 May 2012Dismissed
G. Karthik Vs Consortium Finance Ltd. Now Magma Leasing Ltd.
Delhi High Court · (2012) 5 AD 45 : (2012) 5 ILR Delhi 507
Criminal Procedure Code, 1973 (CrPC) — Section 256, 311, 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 May 2012Allowed
State Vs Rajender Singh and Others
Delhi High Court · (2012) 05 DEL CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 320, 437APenal Code, 1860 (IPC) — Section 34, 394, 397, 411
High Courts04 May 2012Dismissed
Sunita Vs Bharat Bhushan
Delhi High Court · AIR 2012 Delhi 104 : (2012) 189 DLT 630
High Courts04 May 2012Dismissed
M/s. Devisons Pvt Ltd and Ors Vs Umesh Salwan
Delhi High Court · (2012) 5 AD 201
Companies Act, 1956 — Section 402
High Courts04 May 2012
Karam Veer Singh and Others Vs State
Delhi High Court · (2012) 05 DEL CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 308, 325Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)
High Courts04 May 2012
Wg Cdr Ajit Kakkar Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0120
High Courts04 May 2012
Satram Dass and Another Vs Charanjit Singh and Others
Delhi High Court · (2012) 189 DLT 684 : (2012) 3 ILR Delhi 785
Evidence Act, 1872 — Section 165Motor Vehicles Act, 1988 — Section 133, 158(6), 166(4), 168, 169
High Courts04 May 2012Dismissed
The Oriental Insurance Co. Ltd. Vs Sudhama Prasad and Others
Delhi High Court · (2012) 189 DLT 744 : (2012) 4 TAC 189
High Courts04 May 2012Dismissed
Sudhir Kumar Anand Vs Dr. Vijay Kr. Anand and Others
Delhi High Court · AIR 2012 Delhi 97 : (2012) 189 DLT 774
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Limitation Act, 1963 — Section 5
High Courts04 May 2012
Smt. Kamlesh Sharma @ Kamleshkumari and Another Vs Smt. Satya Devi and Others
Delhi High Court · AIR 2012 Delhi 102
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 6 Rule 17, Order 7 Rule 11, 151
High Courts04 May 2012
Ricoh India Limited Vs Commissioner
Delhi High Court · (2012) 5 AD 733 : (2012) 193 ECR 49 : (2012) 52 VST 49
Delhi Value Added Tax Act, 2004 — Section 81, 84
High Courts04 May 2012Dismissed
Ved Nayar Vs Mohit Chaudhary
Delhi High Court · (2012) 05 DEL CK 0040